High Courts03 Aug 1993Dismissed
K.L. Sharma Vs UCO Bank and Others
Rajasthan High Court · (1993) WLN 333
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,776 of 2,241
High Courts03 Aug 1993Dismissed
Khem Chand Vs Senior Regional Manager Food Corporation of India
Rajasthan High Court · (1993) WLN 331
High Courts29 Jul 1993Dismissed
Ratan Lal Soni Vs The State of Rajasthan and Others
Rajasthan High Court · (1993) 2 RLW 567 : (1994) 1 WLC 679 : (1993) WLN 194
Constitution of India, 1950 — Article 226
High Courts28 Jul 1993Allowed
Uttam Singh Vs The State of Rajasthan
Rajasthan High Court · (1993) WLN 329
High Courts27 Jul 1993Dismissed
Parivahan Karamchari Yatayat Sahakari Samiti Ltd. Vs Regional Transport Authority, Bikaner and Others
Rajasthan High Court · AIR 1994 Raj 124
Motor Vehicles Act, 1939 — Section 47(1H)Motor Vehicles Act, 1988 — Section 74(3)
High Courts26 Jul 1993Allowed
Veena Danial Vs Sunil Danial
Rajasthan High Court · (1994) 1 DMC 375
Divorce Act, 1869 — Section 10, 17
High Courts22 Jul 1993
Ramdeo Vs State of Rajasthan
Rajasthan High Court · (1993) WLN 338
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
High Courts21 Jul 1993Allowed
Mohabbat Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1993) WLN 327
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 482Evidence Act, 1872 — Section 145, 3
High Courts15 Jul 1993Dismissed
Badamilal Vs Harshvardhan
Rajasthan High Court · AIR 1994 Raj 9
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 6, Order 5 Rule 19A, Order 9 Rule 13, Order 9 Rule 6
High Courts15 Jul 1993Dismissed
Miss. Pranita Vs Board of Secondary Education
Rajasthan High Court · AIR 1993 Raj 222 : (1993) 2 RLW 15 : (1994) 1 WLC 65
Rajasthan Secondary Education Act, 1957 — Section 38
High Courts14 Jul 1993Allowed
Shanker Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1993) WLN 318
High Courts09 Jul 1993Allowed
Agriculture Market Committee Vs Prescribed Authority under Rajasthan S and CE Act and Others
Rajasthan High Court · (1994) 2 LLJ 10 : (1993) 2 RLW 287 : (1994) 1 WLC 97
Industrial Disputes Act, 1947 — Section 10, 2ARajasthan Shops and Commercial Establishments Act, 1958 — Section 2(3), 28, 28A(2), 3, 3(1)
High Courts08 Jul 1993
Prem Chand Sindhi Vs The State of Rajasthan and Others
Rajasthan High Court · (1993) WLN 322
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts07 Jul 1993Allowed
Periwal Trading Corpn. Vs Regional P.F. Commissioner
Rajasthan High Court · (1996) 1 LLJ 415 : (1993) 2 RLW 480
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts07 Jul 1993Allowed
Nemi Chand Vs The State of Rajasthan
Rajasthan High Court · (1993) WLN 95
High Courts06 Jul 1993
N.K. Dutta Vs State of Raj. and Another
Rajasthan High Court · (1993) WLN 418
Constitution of India, 1950 — Article 14, 16, 309, 320
High Courts06 Jul 1993Dismissed
Dalpat Raj Bhandari and Another Vs The President of India and Others
Rajasthan High Court · AIR 1993 Raj 194 : (1993) 2 RLW 17 : (1993) 3 WLC 14
Constitution of India, 1950 — Article 226, 75General Clauses Act, 1897 — Section 16
High Courts06 Jul 1993Dismissed
Iswar Singh Vs Ganga Singh and Others
Rajasthan High Court · AIR 1994 Raj 62
Constitution of India, 1950 — Article 14, 226Rajasthan Municipalities Act, 1959 — Section 80Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 26
High Courts21 Jun 1993Dismissed
Jagdish Narain Sharma and Another Vs Rajasthan Patrika Ltd. and Another
Rajasthan High Court · (1994) 2 LLJ 600 : (1994) 3 WLC 240
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 2A, 2K
High Courts07 Jun 1993
Samai Singh Vs The State of Rajasthan
Rajasthan High Court · (1993) WLN 94
Criminal Procedure Code, 1973 (CrPC) — Section 439