High Courts26 Apr 1993Dismissed

Minor Anu Vs Ratan Lal Sharma

Rajasthan High Court · (1994) 2 DMC 338

Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19, 19(1), 19(4)
High Courts12 Apr 1993

Nizam and Others Vs Jaipur Development Authority and Others

Rajasthan High Court · AIR 1994 Raj 87 : (1993) 2 WLC 169

Constitution of India, 1950 — Article 14, 226Rajasthan Urban Areas (Sub-Division, Reconstruction and Improvement of Plots) Rules, 1975 — Rule 30(2)Rajasthan Urban Improvement Trust Act, 1959 — Section 73A, 74
High Courts31 Mar 1993Dismissed

Bhoor Singh Vs The Dist. Magistrate and Others

Rajasthan High Court · (1993) CriLJ 2217

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 141, 21, 22(5), 22(6)National Security Act, 1980 — Section 14, 3, 3(3), 3(5), 8
High Courts31 Mar 1993Dismissed

Roshan Vs State of Rajasthan and Others

Rajasthan High Court · (1993) CriLJ 2688

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 21, 22, 22(5), 22(6)National Security Act, 1980 — Section 14, 3, 3(3), 3(4), 3(5)