High Courts19 Mar 1993Dismissed
Govind Singh Vs State and Others
Rajasthan High Court · (1993) 3 WLC 272 : (1993) WLN 242
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,780 of 2,241
High Courts18 Mar 1993Dismissed
Bhagwan Das Rajak Vs State of Rajasthan and Another
Rajasthan High Court · (1993) WLN 152
Penal Code, 1860 (IPC) — Section 323
High Courts18 Mar 1993
Raghunath Puri Goswami Vs State of Rajasthan and Others
Rajasthan High Court · (1993) WLN 155
High Courts18 Mar 1993Allowed
Sankla Vs The State of Rajasthan
Rajasthan High Court · (1993) WLN 200
Penal Code, 1860 (IPC) — Section 302
High Courts17 Mar 1993Dismissed
Dharji Vs The State of Rajasthan
Rajasthan High Court · (1993) WLN 141
Penal Code, 1860 (IPC) — Section 302
High Courts17 Mar 1993Dismissed
Haliya Vs State of Rajasthan
Rajasthan High Court · (1993) CriLJ 2144 : (1993) WLN 145
Penal Code, 1860 (IPC) — Section 302
High Courts11 Mar 1993Dismissed
Union Bank of India Vs Gopi Krishna and Others
Rajasthan High Court · (1993) WLN 226
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts11 Mar 1993
Hindustan Machine Tools Ltd. Vs Labour Court and Another
Rajasthan High Court · (1993) 2 LLJ 1219 : (1993) 1 WLC 698
Factories Act, 1948 — Section 59Industrial Disputes Act, 1947 — Section 19, 33C(2)
High Courts10 Mar 1993Allowed
Smt. Nirmla Arora Vs Joint Registrar, Cooperative Societies and Others
Rajasthan High Court · (1993) WLN 127
Rajasthan Co-operative Societies Act, 1965 — Section 74(1)
High Courts10 Mar 1993Allowed
Moti Lal Vs Union of India (UOI)
Rajasthan High Court · (1994) 73 ELT 530 : (1993) WLN 123
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164Gold (Control) Act, 1968 — Section 55, 63, 66, 70, 71
High Courts10 Mar 1993
Satyaveer Vs The State of Rajasthan
Rajasthan High Court · (1993) WLN 138
Penal Code, 1860 (IPC) — Section 376
High Courts10 Mar 1993Dismissed
Man Singh Vs Jalore Central Cooperative Bank Ltd. and Another
Rajasthan High Court · (1993) WLN 126
Rajasthan Co-operative Societies Act, 2001 — Section 74(2)
High Courts10 Mar 1993Allowed
State of Rajasthan Vs Pink City (Trade Articles) Khudra Vikreta Sangh, Jaipur
Rajasthan High Court · AIR 1994 Raj 164 : (1993) 2 WLC 485
Constitution of India, 1950 — Article 19(1), 21Essential Commodities Act, 1955 — Section 3
High Courts10 Mar 1993Allowed
Aditya Synthetics Pvt. Ltd. Vs Union of India (UOI) and Another
Rajasthan High Court · (1994) 2 LLJ 76 : (1993) 2 RLW 193 : (1993) 3 WLC 1
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 16(1), 2A
High Courts10 Mar 1993
Commissioner of Income Tax Vs Raja Narendra
Rajasthan High Court · (1994) 210 ITR 250
Income Tax Act, 1961 — Section 52, 52(2)
High Courts10 Mar 1993Allowed
Smt. Shyamu Vs The State of Rajasthan
Rajasthan High Court · (1993) WLN 132
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts10 Mar 1993Allowed
Govind Ram Vs Jai Narain Vyas University
Rajasthan High Court · (1993) WLN 120
Jai Narain Vyas University Jodhpur Act, 1962 — Section 15(2)III(XXIII)
High Courts05 Mar 1993
Narain Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1993) WLN 230
Rajasthan Land Revenue Act, 1956 — Section 91
High Courts05 Mar 1993Allowed
Legal Representatives of late Manphool Bishnoi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1993) WLN 114
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19
High Courts04 Mar 1993Dismissed
Pradeep Kumar Vs Secretary, Ganganagar Sugar Mills Ltd. and Others
Rajasthan High Court · (1994) 1 LLJ 1139 : (1993) 1 RLW 358
Industrial Disputes Act, 1947 — Section 2, 25FF, 25FFF