High Courts30 Sept 1993Allowed
Surjan Vs The State of Rajasthan
Rajasthan High Court · (1994) CriLJ 1776
Arms Act, 1959 — Section 25, 27, 5Penal Code, 1860 (IPC) — Section 120B, 299, 302, 306, 429
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,773 of 2,241
High Courts28 Sept 1993
Dharma Vs State of Rajasthan
Rajasthan High Court · (1993) WLN 563
Criminal Procedure Code, 1973 (CrPC) — Section 302Penal Code, 1860 (IPC) — Section 302, 304
High Courts28 Sept 1993Dismissed
Ashok Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (1993) WLN 209
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts27 Sept 1993
Commissioner of Wealth Tax Vs Abhemal Shah
Rajasthan High Court · (1994) 122 CTR 378 : (1994) 209 ITR 488
High Courts24 Sept 1993Dismissed
Dr. Anil Nayyar and Others Vs The University of Rajasthan and Others
Rajasthan High Court · (1993) 2 RLW 601 : (1994) 1 WLC 356 : (1993) WLN 353
Constitution of India, 1950 — Article 14, 16
High Courts24 Sept 1993
Seema Vs Sanjeev Godha
Rajasthan High Court · (1993) 2 DMC 413 : (1994) 1 RLW 204 : (1993) 2 WLC 730
Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 19(1)Guardians and Wards Act, 1890 — Section 12, 47, 7
High Courts23 Sept 1993Dismissed
Syal Brothers and Others Vs Rajasthan Housing Board and Another
Rajasthan High Court · (1993) 2 RLW 463 : (1994) 1 WLC 19 : (1993) WLN 509
Constitution of India, 1950 — Article 226
High Courts22 Sept 1993
Commissioner of Wealth-tax Vs A.S. Rathore
Rajasthan High Court · (1994) 207 ITR 403 : (1995) 1 RLW 640 : (1993) WLN 265
Wealth Tax Act, 1957 — Section 4, 4(1)
High Courts21 Sept 1993Allowed
Vishnu Lal Vs State of Rajasthan and Another
Rajasthan High Court · (1993) 09 RAJ CK 0042
High Courts21 Sept 1993
Commissioner of Income Tax Vs S.M.S. Investment Corporation P. Ltd.
Rajasthan High Court · (1994) 207 ITR 364
Income Tax Act, 1961 — Section 132, 132(4), 132(4A), 147
High Courts21 Sept 1993
P.K. Tiwari Vs Commissioner of Wealth Tax
Rajasthan High Court · (1994) 116 CTR 440 : (1994) 207 ITR 327 : (1994) 74 TAXMAN 578
High Courts21 Sept 1993Allowed
Smt. Meera Vs Vijay Shankar Talchidia
Rajasthan High Court · AIR 1994 Raj 33 : (1994) 1 DMC 215 : (1993) 2 RLW 676 : (1994) 1 WLC 147
Hindu Marriage Act, 1955 — Section 13(1)
High Courts20 Sept 1993Dismissed
Dr. Shanti Kumar Vs Bhagwani Devi Hospital
Rajasthan High Court · (1993) WLN 397
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Sept 1993Dismissed
Rajendra Kumar Soni Vs Authority under Sec. 20 of Rajasthan Shops and Commercial Establishments Act and Others
Rajasthan High Court · (1994) 2 LLJ 1149 : (1994) 1 WLC 362
Industrial Disputes Act, 1947 — Section 25FRajasthan Shops and Commercial Establishments Act, 1958 — Section 2(5), 28A
High Courts17 Sept 1993
Commissioner of Income Tax Vs Kashmir Boot House
Rajasthan High Court · (1994) 207 ITR 295 : (1994) 72 TAXMAN 348
High Courts17 Sept 1993Allowed
K.M. Mohnot Vs The Chairman, Bank of Rajasthan
Rajasthan High Court · (1993) 2 RLW 405 : (1994) 1 WLC 729 : (1993) WLN 550
Banking Regulation Act, 1949 — Section 37Constitution of India, 1950 — Article 12, 21, 226, 311, 32
High Courts17 Sept 1993
Commissioner of Income Tax Vs Kanhaiyalal Ramgopal Kawai
Rajasthan High Court · (1994) 72 TAXMAN 345
Income Tax Act, 1961 — Section 185, 186, 263
High Courts15 Sept 1993
Shyam Oil Co. (P) Ltd. and Others Vs State of Raj. and Others
Rajasthan High Court · (1993) 2 RLW 343 : (1993) WLN 408
Central Sales Tax Act, 1956 — Section 6, 7, 8
High Courts15 Sept 1993Dismissed
Bishna Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 2 RLW 726 : (1993) WLN 269
Constitution of India, 1950 — Article 226
High Courts14 Sept 1993
Commissioner of Income Tax Vs R.L. Kasliwal
Rajasthan High Court · (1994) 120 CTR 56 : (1994) 207 ITR 208
Income Tax Act, 1961 — Section 28