High Courts12 Oct 1993
M.D. Jewellers Vs Commissioner of Income Tax
Rajasthan High Court · (1993) 115 CTR 497 : (1994) 208 ITR 196
Income Tax Act, 1961 — Section 147, 148, 149
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,772 of 2,241
High Courts11 Oct 1993
Hazarilal Vs Additional Sr. Sub-Judge and Others
Rajasthan High Court · (1994) 2 ACC 262
Criminal Procedure Code, 1973 (CrPC) — Section 451Motor Vehicles Act, 1988 — Section 94
High Courts08 Oct 1993
Commissioner of Wealth-tax Vs Shree Bhagpatia Food Industries
Rajasthan High Court · (1994) 207 ITR 1045
Income Tax Act, 1961 — Section 36, 36(1), 36(2), 43(5)
High Courts08 Oct 1993
Commissioner of Income Tax Vs Rajeshwar Prasad
Rajasthan High Court · (1994) 207 ITR 926
Income Tax Act, 1961 — Section 10(13A)
High Courts08 Oct 1993
Commissioner of Income Tax Vs Maharaja Shree Ummed Mills
Rajasthan High Court · (1994) 207 ITR 667
Companies (Profits) Surtax Act, 1964 — Section 16
High Courts08 Oct 1993
Kota Co-operative Marketing Society Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1994) 207 ITR 608
Income Tax Act, 1961 — Section 280O, 80B(5), 80P, 80P(1), 80P(2)
High Courts08 Oct 1993Dismissed
Ashok Kumar Aseri Vs University of Jodhpur and Others
Rajasthan High Court · AIR 1995 Raj 33 : (1993) 2 RLW 223 : (1994) 1 WLC 321
Constitution of India, 1950 — Article 226Rajasthan High Court Ordinance, 1949 — Section 15
High Courts08 Oct 1993
Pravin Chand Mohin Kumar Vs Commissioner of Income Tax
Rajasthan High Court · (1994) 116 CTR 191 : (1994) 208 ITR 11
Income Tax Act, 1961 — Section 54, 54(1)
High Courts08 Oct 1993
Commissioner of Income Tax Vs Hotel Ram Bagh Palace
Rajasthan High Court · (1993) 10 RAJ CK 0020
Income Tax Act, 1961 — Section 10(2), 28, 36, 36(1), 36(2)
High Courts08 Oct 1993
Commissioner of Income Tax Vs Power Plants Sale and Services Pvt. Ltd.
Rajasthan High Court · (1994) 209 ITR 655
Income Tax Act, 1961 — Section 139(2), 210, 210(3), 212, 212(3)
High Courts08 Oct 1993
Commissioner of Income Tax Vs Amber Corporation
Rajasthan High Court · (1994) 207 ITR 435
Income Tax Act, 1961 — Section 132, 132(4A), 14, 3, 32Voluntary Disclosure of Income and Wealth Act, 1976 — Section 14(1)Voluntary Disclosure of Income and Wealth Ordinance, 1975 — Section 14, 3, 8(1)
High Courts08 Oct 1993
Poonam Chand Prem Raj Vs Commissioner of Income Tax
Rajasthan High Court · (1994) 116 CTR 305 : (1994) 207 ITR 895
Income Tax Act, 1961 — Section 37(2B), 80J
High Courts07 Oct 1993Dismissed
Padmja Sharma Vs Ratan Lal and Another
Rajasthan High Court · (1994) 1 DMC 49
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Oct 1993Dismissed
Padmja Sharma Vs Ratan Lal Sharma
Rajasthan High Court · (1994) 1 DMC 40
High Courts07 Oct 1993Allowed
Manohar Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 1320 : (1994) 2 RLW 214 : (1993) 2 RLW 214 : (1993) WLN 565
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts06 Oct 1993
Arnod Panchayat Samiti Vs State of Rajasthan
Rajasthan High Court · (1993) WLN 216
Rajasthan Panchayat Samitis and Zila Parishads Service Rules, 1959 — Rule 17
High Courts05 Oct 1993Allowed
Jaipur Division Irrigation Employees' Union Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 2 LLJ 26 : (1993) 2 RLW 644 : (1994) 1 WLC 240
Constitution of India, 1950 — Article 14, 16, 226
High Courts04 Oct 1993Dismissed
C.T.O. Vs Champalal Jain and Co.
Rajasthan High Court · (1994) 46 ECC 136
Rajasthan Sales Tax Act, 1954 — Section 2(k), 5
High Courts01 Oct 1993Dismissed
A.C.T.O. Vs Yaswant and Company
Rajasthan High Court · (1994) 95 STC 374
Rajasthan Sales Tax Act, 1954 — Section 22A(7)
High Courts30 Sept 1993Allowed
Prabhu alias Prabhulal Vs State of Rajasthan
Rajasthan High Court · (1993) 2 RLW 358 : (1994) 3 WLC 630 : (1993) WLN 523
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 313, 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302