High Courts05 Apr 1994Dismissed
Commissioner of Income Tax Vs K.K. Nathani
Rajasthan High Court · (1994) 75 TAXMAN 226
Income Tax Act, 1922 — Section 2(6AA), 2(7)(iii), 41(1), 60Income Tax Act, 1961 — Section 160, 160(1)(iii), 161(1), 166, 183
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,759 of 2,241
High Courts04 Apr 1994
Commissioner of Income Tax Vs Roy Durlabhji
Rajasthan High Court · (1995) 211 ITR 470
Income Tax Act, 1961 — Section 256, 271(1)
High Courts04 Apr 1994
20th Century Finance Corporation Ltd. Vs Partap Rajasthan Special Steels Ltd.
Rajasthan High Court · (1994) 81 CompCas 369
Companies Act, 1956 — Section 433
High Courts04 Apr 1994Allowed
Roopram Vs State of Rajasthan
Rajasthan High Court · AIR 1995 Raj 9
Rajasthan Co-operative Societies Act, 1965 — Section 75
High Courts04 Apr 1994Allowed
Santu Ram Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1994 Raj 213
Constitution of India, 1950 — Article 14, 39ARajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 23ARajasthan Colonisation (Allotment and Sale of Government Land to Pong Dam Oustees and their Transferes in the Indira Gandhi Canal Colony Areas) Rules, 1972 — Rule 10A
High Courts04 Apr 1994Allowed
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 95 STC 143 : (1995) 3 WLC 133
Rajasthan Sales Tax Act, 1954 — Section 11
High Courts04 Apr 1994
Dilip Bhatanagar and Others Vs Rajasthan Agriculture University
Rajasthan High Court · (1994) 3 WLC 42 : (1994) 1 WLN 468
Constitution of India, 1950 — Article 14, 32, 41Industrial Disputes Act, 1947 — Section 2, 40LIFE INSURANCE CORPORATION ACT, 1956 — Section 2, 25F, 25G, 25H, 48
High Courts04 Apr 1994Allowed
Atumal Vs The State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 467
High Courts04 Apr 1994Allowed
Bhilwara Urban Cooperative Bank Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 431
Rajasthan Co-operative Societies Act, 1965 — Section 32
High Courts04 Apr 1994
Smt. Sushila Kanwar Vs State of Rajasthan
Rajasthan High Court · (1994) 1 RLW 469 : (1994) 2 WLC 647 : (1994) 2 WLN 559
Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 302
High Courts01 Apr 1994Allowed
The Lecturers Association Vs The State of Rajasthan and Others
Rajasthan High Court · (1994) 2 WLC 271 : (1994) 1 WLN 283
Constitution of India, 1950 — Article 14, 16, 226
High Courts31 Mar 1994Allowed
Ashok Kumar and Another Vs The State of Rajasthan
Rajasthan High Court · (1994) 1 WLN 585
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 190, 193, 202Penal Code, 1860 (IPC) — Section 406, 498A
High Courts31 Mar 1994
Mohan Singh Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 2229 : (1994) 1 WLN 561
Penal Code, 1860 (IPC) — Section 323, 452Probation of Offenders Act, 1958 — Section 12, 3, 4Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts31 Mar 1994Allowed
Ratan Singh and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 591
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts31 Mar 1994Dismissed
Prithvi Raj and Others Vs The State of Rajasthan
Rajasthan High Court · (1994) 1 WLN 583
Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 406
High Courts31 Mar 1994Dismissed
Haria Vs The State of Rajasthan
Rajasthan High Court · (1994) 1 WLN 565
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts31 Mar 1994Allowed
Vimlesh Kumar Vs The State of Rajasthan
Rajasthan High Court · (1994) 1 WLN 589
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Essential Commodities Act, 1955 — Section 3, 4, 5, 6, 6APenal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts30 Mar 1994Dismissed
Jawari Mal Vs The State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 685
High Courts30 Mar 1994
Rajasthan State Road Transport Corporation Vs General Mazdoor Union
Rajasthan High Court · (1995) 70 FLR 656 : (1995) 1 LLJ 1032 : (1994) 1 RLW 498 : (1994) 2 WLC 160 : (1994) 1 WLN 438
Industrial Disputes Act, 1947 — Section 10, 12
High Courts30 Mar 1994Dismissed
Ashok Kumar and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1994) 1 WLN 686
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 307, 342, 395