High Courts08 Apr 1994
Prem Raj Loonawat Vs Commissioner of Income Tax
Rajasthan High Court · (1994) 04 RAJ CK 0035
Income Tax Act, 1961 — Section 28
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,758 of 2,241
High Courts08 Apr 1994
Commissioner of Income Tax Vs Gaj Singh
Rajasthan High Court · (1995) 211 ITR 785
Income Tax Act, 1961 — Section 80G
High Courts08 Apr 1994
Commissioner of Income Tax Vs Princess Trivikrama Kumari
Rajasthan High Court · (1995) 211 ITR 833
High Courts08 Apr 1994
Sohan Lal Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 215 ITR 544
Income Tax Act, 1961 — Section 256, 68
High Courts08 Apr 1994Dismissed
Vikas Adhikari Panchayat Samiti Raisinghnagar Vs Hari Ram
Rajasthan High Court · (1994) 1 RLW 570 : (1995) 1 WLC 75 : (1994) 2 WLN 259
Constitution of India, 1950 — Article 21, 226, 39A, 41Industrial Disputes Act, 1947 — Section 2, 25F, 33C
High Courts08 Apr 1994
Santlal Kalyani and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1994) 04 RAJ CK 0008
Income Tax Act, 1961 — Section 142(1), 143(2), 144, 146, 185
High Courts06 Apr 1994Allowed
Dal Chand Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1994 Raj 199 : (1994) 1 RLW 256 : (1994) 2 WLC 389 : (1994) 2 WLN 15
Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts06 Apr 1994
Commissioner of Income Tax Vs Mayur Laminators
Rajasthan High Court · (1995) 211 ITR 646
Income Tax Act, 1961 — Section 80J, 80J(4)
High Courts06 Apr 1994Allowed
Rajasthan State Road Transport Corporation and Another Vs Judge, Industrial Tribunal and Others
Rajasthan High Court · (1995) 1 LLJ 357 : (1994) 2 WLC 340 : (1994) 1 WLN 313
Industrial Disputes Act, 1947 — Section 11A
High Courts06 Apr 1994Dismissed
Savia and Others Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 2744
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 378, 82, 83Evidence Act, 1872 — Section 27
High Courts06 Apr 1994Dismissed
Anwar Vs State
Rajasthan High Court · (1994) 2 WLC 159 : (1994) 1 WLN 302
Constitution of India, 1950 — Article 32Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 32, 33
High Courts06 Apr 1994Dismissed
Smt. Gerki Vs Duda Ram
Rajasthan High Court · (1994) 1 WLN 581
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts06 Apr 1994Dismissed
Sukh Lal Vs Legal Representatives of Narayan Das and Another
Rajasthan High Court · AIR 1995 Raj 5
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts05 Apr 1994Allowed
Sanjay Khatri Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 428
High Courts05 Apr 1994
Commissioner of Income Tax Vs Udaipur Mineral Development Syndicate Pvt. Ltd.
Rajasthan High Court · (1994) 120 CTR 180 : (1995) 211 ITR 555
Income Tax Act, 1961 — Section 256, 36
High Courts05 Apr 1994
Commissioner of Wealth-tax Vs Mannalal Soorana
Rajasthan High Court · (1995) 211 ITR 427
Wealth Tax Act, 1957 — Section 17, 18(1), 27
High Courts05 Apr 1994
Commissioner of Income Tax Vs Ganesh Sizing Factory
Rajasthan High Court · (1995) 211 ITR 355
Income Tax Act, 1961 — Section 254(2), 256(2)
High Courts05 Apr 1994
Commissioner of Income Tax Vs Rajasthan Land Development Corporation
Rajasthan High Court · (1995) 125 CTR 261 : (1995) 211 ITR 597
Income Tax Act, 1961 — Section 28, 56
High Courts05 Apr 1994
Commissioner of Wealth Tax Vs Miss (Dr.) Vinay Rae
Rajasthan High Court · (1994) 120 CTR 389 : (1995) 211 ITR 531 : (1994) 75 TAXMAN 600
Wealth Tax Act, 1957 — Section 27
High Courts05 Apr 1994Dismissed
Panchsheel Traders and Agencies Vs Commissioner of Income Tax
Rajasthan High Court · (1994) 75 TAXMAN 212
Income Tax Act, 1961 — Section 145(1), 256(2)