High Courts19 Apr 1994Dismissed
State Insurance and Provident Fund Dept. Vs Rameshwar Prasad and Another
Rajasthan High Court · (1998) 3 LLJ 706 : (1994) 2 WLC 227 : (1994) 1 WLN 406
Industrial Disputes Act, 1947 — Section 2, 25F
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,757 of 2,241
High Courts19 Apr 1994
Commissioner of Income Tax Vs Bherwa Fertilizers
Rajasthan High Court · (1996) 217 ITR 656 : (1994) 2 RLW 185 : (1994) 3 WLC 88 : (1994) 2 WLN 225
Income Tax Act, 1961 — Section 37Income Tax Rules, 1962 — Rule 6DD
High Courts19 Apr 1994
Commissioner of Wealth-tax Vs Sardarmal Rajendra Prasad
Rajasthan High Court · (1994) 04 RAJ CK 0036
Wealth Tax Rules, 1957 — Rule 1D
High Courts18 Apr 1994
Rajendra Giriraj Prasad Tiwari and Sona Builders Vs Union of India (UOI) and Others
Rajasthan High Court · (1995) 1 WLC 672 : (1994) 2 WLN 576
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UD, 269UD(1), 269UJ
High Courts18 Apr 1994Dismissed
Mehta Charitable Trust, Pali Vs The Commissioner, Devasthan Vibhag, Rajasthan, Udaipur and Others
Rajasthan High Court · AIR 1994 Raj 207 : (1994) 1 RLW 407 : (1994) 2 WLN 39
Rajasthan Public Trusts Act, 1959 — Section 17, 18, 18(2)
High Courts15 Apr 1994
Prithvi Vs Shyam and Others
Rajasthan High Court · (1995) 1 RLW 214 : (1994) 2 WLC 322 : (1994) 2 WLN 152
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439Penal Code, 1860 (IPC) — Section 302, 307
High Courts13 Apr 1994Allowed
Ghanshayam Vs The State of Rajasthan
Rajasthan High Court · (1994) 1 WLN 578
Rajasthan Forest Act, 1953 — Section 41, 55
High Courts13 Apr 1994Allowed
Bahadur Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1994) 2 WLC 470 : (1994) 1 WLN 515
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 10, 110, 167, 194, 381Penal Code, 1860 (IPC) — Section 148, 302, 307, 325
High Courts13 Apr 1994Dismissed
Durjan Lal Vs State Bank of Bikaner and Jaipur
Rajasthan High Court · AIR 1994 Raj 246
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), 115
High Courts13 Apr 1994Dismissed
Madho Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1994) 1 WLN 559
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 240, 242, 294Penal Code, 1860 (IPC) — Section 498A
High Courts11 Apr 1994Dismissed
Kanwar Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (1994) 1 RLW 516 : (1994) 1 WLN 441
Constitution of India, 1950 — Article 14, 16, 226, 311, 39
High Courts08 Apr 1994
Commissioner of Income Tax Vs Virdhichand
Rajasthan High Court · (1994) 75 TAXMAN 159
Income Tax Act, 1961 — Section 256(1)
High Courts08 Apr 1994Dismissed
Laxman Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 RLW 411 : (1994) 1 WLN 281
Penal Code, 1860 (IPC) — Section 323, 427, 452
High Courts08 Apr 1994
Sohan Lal Kukar Vs Commissioner of Wealth-tax
Rajasthan High Court · (1995) 211 ITR 1001
High Courts08 Apr 1994
Paras and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 211 ITR 914
Income Tax Act, 1961 — Section 185, 185(1)
High Courts08 Apr 1994
Hindustan Zinc Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 127 CTR 433 : (1995) 211 ITR 733 : (1994) 75 TAXMAN 75
Income Tax Act, 1961 — Section 129, 144B, 144B(5)
High Courts08 Apr 1994
Commissioner of Income Tax Vs Mohan Lal Meliwal
Rajasthan High Court · (1995) 211 ITR 703
Income Tax Act, 1961 — Section 271, 271(1), 274, 274(2)
High Courts08 Apr 1994
Commissioner of Wealth-tax Vs Maharani Yogesh Kumari
Rajasthan High Court · (1995) 128 CTR 38 : (1995) 211 ITR 766
Wealth Tax Act, 1957 — Section 2, 7Wealth Tax Rules, 1957 — Rule 2C
High Courts08 Apr 1994
Commissioner of Income Tax Vs Laxmi Industries
Rajasthan High Court · (1995) 211 ITR 848
Income Tax Act, 1961 — Section 32, 43, 43(1)