High Courts21 Mar 1994
COMMISSIONER OF Income Tax Vs RATHI GUM INDUSTRIES.
Rajasthan High Court · (1995) 127 CTR 413 : (1995) 213 ITR 98
Income Tax Act, 1961 — Section 194A, 201, 256
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,761 of 2,241
High Courts21 Mar 1994
COMMISSIONER OF Income Tax Vs 1. LOONKAR TOOLS PVT. LTD. (D. B. I. T. R. NO. 1 OF 1987) COMMISSIONER OF Income Tax v. 2. JODHPUR CABLES AND CONDUCTORS. (D. B. I. T. RS. NOS. 29 OF 1987 AND 55 OF 1988).
Rajasthan High Court · (1995) 127 CTR 77 : (1995) 213 ITR 721
Income Tax Act, 1961 — Section 10, 154, 2, 256, 28
High Courts21 Mar 1994
COMMISSIONER OF Income Tax Vs JANKIDAS RAMPRATAP.
Rajasthan High Court · (1995) 214 ITR 26
Income Tax Act, 1961 — Section 256
High Courts21 Mar 1994
1. MANOJ TEXTILES (D.B. I.T.R. NO 65 OF 1989) 2. FASHION FABRICS (D.B. I.T.R. NO. 3 OF 1990) Vs COMMISSIONER OF Income Tax.
Rajasthan High Court · (1995) 214 ITR 441
Income Tax Act, 1961 — Section 256
High Courts21 Mar 1994
COMMISSIONER OF Income Tax Vs EMERY STONE MFG. CO.
Rajasthan High Court · (1995) 126 CTR 345 : (1995) 213 ITR 843 : (1995) 83 TAXMAN 643
Income Tax Act, 1961 — Section 143, 256, 26, 263, 28
High Courts21 Mar 1994Allowed
Dhanraj and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 66 : (1994) 1 RLW 629 : (1994) 3 WLC 761 : (1994) 1 WLN 556
Land Acquisition Act, 1894 — Section 13A, 31Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 13(5)
High Courts21 Mar 1994Dismissed
Kailash Chandra Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1994 Raj 177 : (1994) 1 RLW 250 : (1994) 1 WLN 273
Oaths Act, 1969 — Section 3
High Courts21 Mar 1994Dismissed
Babu Lal Vs The State of Rajasthan and Others
Rajasthan High Court · (1994) 1 RLW 245 : (1994) 2 WLC 8 : (1994) 1 WLN 275
Constitution of India, 1950 — Article 226, 329
High Courts21 Mar 1994
COMMISSIONER OF Income Tax Vs GORJA DEVI LILA.
Rajasthan High Court · (1995) 129 CTR 395 : (1995) 216 ITR 638
Income Tax Act, 1961 — Section 2, 256
High Courts21 Mar 1994Dismissed
Bhawani Prasad Vs Bhanwar Singh
Rajasthan High Court · (1994) 1 WLN 451
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A(2), Order 9 Rule 13
High Courts21 Mar 1994
H. H. RAJDADI SMT. BADAN KANWAR MEDICAL TRUST Vs COMMISSIONER OF WEALTH-TAX.
Rajasthan High Court · (1995) 127 CTR 13 : (1995) 214 ITR 130
Income Tax Act, 1961 — Section 12A, 13Wealth Tax Act, 1957 — Section 25(2)
High Courts21 Mar 1994
COMMISSIONER OF WEALTH-TAX Vs SETH PUSALAL MANSINGHKA TRUST.
Rajasthan High Court · (1995) 127 CTR 43 : (1995) 215 ITR 850 : (1995) 83 TAXMAN 454
Wealth Tax Act, 1957 — Section 21(1), 21(4)
High Courts21 Mar 1994
COMMISSIONER OF Income Tax Vs GANGANAGAR FERTILIZER CORPORATION.
Rajasthan High Court · (1995) 126 CTR 366 : (1995) 214 ITR 317
Income Tax Act, 1961 — Section 256Partnership Act, 1932 — Section 14, 15, 40, 48Registration Act, 1908 — Section 14, 15, 17
High Courts18 Mar 1994Dismissed
Ganpat Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 1565 : (1994) 1 WLN 521
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 102, 302, 307, 324, 34
High Courts18 Mar 1994Dismissed
Bhom Raj Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1994 Raj 241 : (1994) 2 WLC 422
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Rajasthan Co-operative Societies Act, 1965 — Section 34(7A)
High Courts18 Mar 1994Dismissed
Arjunlal Vs State of Rajasthan
Rajasthan High Court · (1994) 1 WLN 426
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18, 19, 27Prevention of Food Adulteration Act, 1954 — Section 19
High Courts17 Mar 1994Allowed
Smt. Kanku Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 2077 : (1994) 1 RLW 614 : (1994) 1 WLN 266
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 460
High Courts17 Mar 1994Allowed
Vijay Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 3 LLJ 457 : (1994) 2 WLC 382
Industrial Disputes Act, 1947 — Section 2, 2A
High Courts17 Mar 1994Allowed
Dabur India Ltd. and Another Vs Municipal Corporation, Jaipur
Rajasthan High Court · AIR 1995 Raj 78 : (1994) 2 WLC 244
Rajasthan Municipalities Act, 1959 — Section 104
High Courts17 Mar 1994Dismissed
Silver and Art Palace Vs Commissioner of Income Tax (Appeals-I) and Another
Rajasthan High Court · (1994) 2 RLW 97 : (1994) 3 WLC 71 : (1994) 2 WLN 562
Income Tax Act, 1961 — Section 131, 250, 251