High Courts16 Mar 1994
Gujarat State Road Transport Corporation Vs Jafar Miyan and Others
Rajasthan High Court · (1994) 1 WLN 485
Motor Vehicles Act, 1939 — Section 110A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,762 of 2,241
High Courts15 Mar 1994Allowed
J.K. Tyres' Cord Vs Guman Singh and Another
Rajasthan High Court · (1995) 2 LLJ 89
Industrial Disputes Act, 1947 — Section 10(1), 33(2)
High Courts15 Mar 1994
Udai Ram Vs Dharam Chand
Rajasthan High Court · AIR 1994 Raj 187
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, 100
High Courts08 Mar 1994
Radha Devi and Others Vs Life Insurance Corporation of India and Others
Rajasthan High Court · (1996) ACJ 186 : (1994) 2 WLC 17
Income Tax Act, 1961 — Section 143
High Courts08 Mar 1994Allowed
Shree Pipes Ltd. Vs Union of India (UOI)
Rajasthan High Court · (1994) 46 ECC 304 : (1995) 79 ELT 405 : (1994) 1 RLW 439 : (1994) 3 WLC 36 : (1994) 2 WLN 553
Constitution of India, 1950 — Article 14Customs (Fees for Rendering Services by Customs Officers) Regulations, 1968 — Regulation 2, 3Customs Act, 1962 — Section 124, 128, 57, 65
High Courts08 Mar 1994Allowed
Gajanand Vs Kailash Chand and Others
Rajasthan High Court · (1994) 1 WLN 492
Provincial Insolvency Act, 1920 — Section 20, 28, 53, 9Transfer of Property Act, 1882 — Section 53
High Courts08 Mar 1994Dismissed
State of Rajasthan and Another Vs J.K. Panth and Others
Rajasthan High Court · (1994) 1 WLN 449
High Courts04 Mar 1994Dismissed
Jwala Singh Vs Laxmi Lal
Rajasthan High Court · (1994) 1 WLN 489
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts04 Mar 1994
The executive Engineer P.W.D. and Another Vs The Judge, Labour Court and Another
Rajasthan High Court · (1995) 1 RLW 595 : (1994) 2 WLC 316 : (1994) 1 WLN 416
Industrial Disputes Act, 1947 — Section 25F, 7A, 7B
High Courts04 Mar 1994
Registan Pvt. Ltd. and Others Vs Commissioner of Income Tax and Others
Rajasthan High Court · (1995) 211 ITR 333
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 276C
High Courts04 Mar 1994
Controller of Estate Duty Vs Smt. Basanti Bai (Late) (through Gulab Chand)
Rajasthan High Court · (1995) 211 ITR 163
Estate Duty Act, 1953 — Section 7
High Courts04 Mar 1994
Commissioner of Wealth Tax Vs Sobhag Family Benefit Trust
Rajasthan High Court · (1995) 211 ITR 289
High Courts04 Mar 1994
Commissioner of Income Tax Vs Narbada Shankar Bhikkabhai
Rajasthan High Court · (1995) 128 CTR 36 : (1995) 211 ITR 277
Income Tax Act, 1961 — Section 184
High Courts04 Mar 1994
Commissioner of Income Tax Vs Official Liquidator, Golecha Property
Rajasthan High Court · (1994) 207 ITR 576
Income Tax Act, 1961 — Section 14
High Courts04 Mar 1994
REGISTAN PVT. LTD. and Others Vs COMMISSIONER OF INCOME TAX and Others
Rajasthan High Court · (1996) 131 CTR 44
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 276C, 279
High Courts03 Mar 1994Dismissed
Smt. Pushpa Devi Vs Ravindra Kumar and Others
Rajasthan High Court · (1994) 1 WLN 567
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Mar 1994
Rajasthan State Road Transport Corporation Vs Jagdish Vyas and Others
Rajasthan High Court · (1995) 70 FLR 723 : (1995) 2 LLJ 387
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts03 Mar 1994Dismissed
Pratap Rai and Another Vs Sohan Lal and Others
Rajasthan High Court · AIR 1994 Raj 247 : (1994) 2 RLW 113 : (1995) 1 WLC 265 : (1994) 1 WLN 569
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Mar 1994
Commissioner of Wealth-tax Vs Raj Kumari Bhubaneshwari Kumari
Rajasthan High Court · (1994) 119 CTR 312 : (1994) 210 ITR 711 : (1994) 2 RLW 110 : (1994) 1 WLN 403
Rajasthan Urban Property (Restrictions of Transfers) Act, 1973 — Section 5Wealth Tax Act, 1957 — Section 16A