High Courts18 Feb 1994Allowed
Chunni Lal Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 1046 : (1994) 1 WLN 541
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,764 of 2,241
High Courts17 Feb 1994Dismissed
Shankar Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 357
Constitution of India, 1950 — Article 226University Grants Commission Act, 1956 — Section 2, 3
High Courts17 Feb 1994
Commissioner of Income Tax Vs Hindustan Engineering Co.
Rajasthan High Court · (1996) 130 CTR 433 : (1995) 215 ITR 527
Income Tax Act, 1961 — Section 214
High Courts17 Feb 1994Allowed
Keshar Singh Vs Abbas Ali and Others
Rajasthan High Court · AIR 1995 Raj 101
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2
High Courts17 Feb 1994Dismissed
Shiv Charan Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLC 433 : (1994) 1 WLN 594
Constitution of India, 1950 — Article 14, 16
High Courts17 Feb 1994Dismissed
Pesticides India Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 238
Rajasthan Excise Act, 1950 — Section 3(4), 41, 42
High Courts17 Feb 1994Dismissed
Mohan Vs Smt. Kanni Bai
Rajasthan High Court · (1994) 2 WLN 36
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts16 Feb 1994Dismissed
Nathmal and Others Vs Smt. Manju Devi
Rajasthan High Court · (1994) 1 WLN 336
Family Courts Act, 1984 — Section 11, 19Guardians and Wards Act, 1890 — Section 17, 25
High Courts16 Feb 1994Dismissed
Rajasthan High Court Vs Mahesh Singh and Another
Rajasthan High Court · (1994) 1 WLN 341
Rajasthan Higher Judicial Service Rules, 1969 — Rule 22
High Courts16 Feb 1994Dismissed
Motilal Jagetia Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 345
Civil Procedure Code, 1908 (CPC) — Section 151Judicial Officers Protection Act, 1850 — Section 1
High Courts10 Feb 1994Dismissed
Bhoj Raj Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1994) 1 WLN 537
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 200, 202, 210, 319Penal Code, 1860 (IPC) — Section 279, 323, 324, 326, 34
High Courts10 Feb 1994Allowed
Abdul Waheed Vs Authority, Payment of Wages Act and Others
Rajasthan High Court · (1995) 2 LLJ 1079 : (1994) 1 RLW 240 : (1994) 1 WLC 545
Payment of Wages Act, 1936 — Section 15(2)
High Courts10 Feb 1994Allowed
Prem Kumar Vs State of Rajasthan
Rajasthan High Court · (1994) 1 RLW 186 : (1994) 1 WLN 533
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B, 498
High Courts10 Feb 1994Dismissed
LIC of India Vs Smt. Jyoti Chhatwani
Rajasthan High Court · (1994) 1 RLW 182 : (1994) 1 WLC 453 : (1994) 1 WLN 158
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts10 Feb 1994Allowed
Moolchand and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 379
Rajasthan Land Revenue (Allotment of unoccupied Government Agriculture Land for Construction of Schools, Colleges, Dispensaries, Dharamshalas and other buildings of public Utility) Rules, 1963 — Rule 1
High Courts09 Feb 1994Allowed
Basant Raj Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 2137 : (1994) 1 RLW 146 : (1994) 2 WLC 250 : (1994) 1 WLN 92
Arms Act, 1959 — Section 20, 27, 29, 30, 5Arms Rules, 1962 — Rule 62Penal Code, 1860 (IPC) — Section 510
High Courts09 Feb 1994Dismissed
Govan Industries Corporation and Gautam Cable Industries Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (1997) 88 CompCas 387 : (1994) 1 WLC 570
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts09 Feb 1994
Pratap Singh Vs Panchayat Samiti
Rajasthan High Court · (1995) 2 LLJ 206 : (1994) 2 WLC 609 : (1994) 1 WLN 235
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 25F
High Courts09 Feb 1994
Hari Prasad Vs The State of Rajasthan
Rajasthan High Court · (1994) 1 RLW 459 : (1994) 1 WLN 535
Penal Code, 1860 (IPC) — Section 323, 326, 447
High Courts09 Feb 1994
Khajan Chand Vs State of Rajasthan
Rajasthan High Court · (1994) 1 RLW 151 : (1994) 1 WLN 279