COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,750 of 2,241

High Courts28 Jul 1994

State of Rajasthan Vs Narayan

Rajasthan High Court · (1995) 2 RLW 44 : (1994) 3 WLC 717 : (1994) 2 WLN 420

Criminal Procedure Code, 1973 (CrPC) — Section 167Essential Commodities Act, 1955 — Section 3, 7General Clauses Act, 1897 — Section 3

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High Courts27 Jul 1994Dismissed

J.N.V. University and Another Vs Vinod Kumar

Rajasthan High Court · (1994) 2 RLW 143 : (1995) 1 WLC 280 : (1994) 2 WLN 415

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High Courts26 Jul 1994Dismissed

State and Others Vs Ram Prasad Kabra and Another

Rajasthan High Court · (1994) 2 RLW 638 : (1995) 1 WLC 297 : (1994) 2 WLN 414

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High Courts26 Jul 1994Allowed

Gouri Shanker Vs Madan Mohan and Others

Rajasthan High Court · AIR 1995 Raj 163 : (1994) 2 RLW 331 : (1995) 1 WLC 344 : (1994) 2 WLN 411

Civil Procedure Code, 1908 (CPC) — Section 11Rajasthan Pre-emption Act, 1966 — Section 6

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High Courts26 Jul 1994Allowed

Swaroop Singh Chouhan Vs State of Rajasthan and Others

Rajasthan High Court · (1994) 2 WLN 133

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High Courts25 Jul 1994

Ghanshyam Singh and Others etc. Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1994 Raj 285 : (1994) 2 RLW 231 : (1995) 1 WLC 580 : (1994) 2 WLN 61

Constitution of India, 1950 — Article 226

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High Courts25 Jul 1994Dismissed

Derby Textiles Ltd. Vs State and Others

Rajasthan High Court · (1994) 2 RLW 717 : (1995) 1 WLC 351 : (1994) 2 WLN 409

Rajasthan Sales Tax Act, 1954 — Section 2(s)(iv)

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High Courts22 Jul 1994Dismissed

Ganga Ram Joshi Vs State of Rajasthan and Others

Rajasthan High Court · (1994) 2 RLW 639 : (1995) 1 WLC 332 : (1994) 2 WLN 551

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High Courts22 Jul 1994Dismissed

Talab Khan Vs Union of India (UOI)

Rajasthan High Court · (1994) 2 RLW 305 : (1995) 2 WLC 78 : (1994) 2 WLN 407

Customs Act, 1962 — Section 108Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 22, 23, 29

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High Courts21 Jul 1994

Jitendra Printing Works Vs Commissioner of Income Tax

Rajasthan High Court · (1996) 85 TAXMAN 473

Income Tax Act, 1961 — Section 256(1)

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High Courts21 Jul 1994

COMMISSIONER OF INCOME TAX Vs UDAIPUR CHEMICALS and FERTILIZERS PVT. LTD.

Rajasthan High Court · (1996) 131 CTR 43

Income Tax Act, 1961 — Section 256, 43

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High Courts21 Jul 1994

Agarwal Industries Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 211 ITR 30

Income Tax Act, 1961 — Section 43, 80J, 80J(1A)

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High Courts21 Jul 1994

Commissioner of Income Tax Vs Santlal Kalyani and Co.

Rajasthan High Court · (1994) 07 RAJ CK 0074

Income Tax Act, 1961 — Section 144, 210

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High Courts21 Jul 1994

H.H. Rajdadi Smt. Badan Kanwar Medical Trust Vs Commissioner of Wealth-tax

Rajasthan High Court · (1994) 07 RAJ CK 0073

Wealth Tax Act, 1957 — Section 25, 25(1), 25(2), 25(3)

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High Courts21 Jul 1994

Mulchand Patti Mfg. Co. Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 126 CTR 438 : (1995) 215 ITR 746

Income Tax Act, 1961 — Section 139, 139(8), 154Income Tax Rules, 1962 — Rule 117A

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High Courts21 Jul 1994

Maharani Yogeshwari Kumari Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 126 CTR 453 : (1995) 213 ITR 541 : (1994) 2 RLW 152 : (1995) 1 WLC 621 : (1994) 2 WLN 500

Income Tax Act, 1961 — Section 22Transfer of Property Act, 1882 — Section 53A

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High Courts21 Jul 1994

Jaswant Trading Company and Anil Trading Company Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 128 CTR 306

Income Tax Act, 1961 — Section 37, 37(1), 80G

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High Courts21 Jul 1994

State of Rajasthan Vs Roshan Lal Inder Lal Choudhary

Rajasthan High Court · AIR 1995 Raj 31 : (1994) 2 RLW 250 : (1995) 1 WLC 301 : (1994) 2 WLN 549

Motor Vehicles Act, 1939 — Section 32(2)

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High Courts21 Jul 1994

Commissioner of Income Tax Vs Gorja Devi Lila

Rajasthan High Court · (1994) 07 RAJ CK 0055

Income Tax Act, 1961 — Section 2, 250

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High Courts21 Jul 1994

Commissioner of Income Tax Vs Sunil Kumar

Rajasthan High Court · (1995) 127 CTR 386

Income Tax Act, 1961 — Section 154, 207, 208, 209, 210

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