High Courts26 Aug 1994
Commissioner of Wealth-tax Vs Smt. Lata Nawalkha
Rajasthan High Court · (1994) 122 CTR 34 : (1995) 213 ITR 577 : (1994) 2 RLW 495 : (1994) 2 WLN 421
Wealth Tax Act, 1957 — Section 27, 5(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,748 of 2,241
High Courts26 Aug 1994
Official Liquidator, Janhitkari Alap Bachat Rindayatri Sansthan Pvt. Ltd. Vs Vishnu Kumar Pradhan and Others
Rajasthan High Court · (2001) 103 CompCas 1026
Companies Act, 1956 — Section 543
High Courts26 Aug 1994
Oriental Insurance Co. Ltd. Vs Chandri and Others
Rajasthan High Court · (1996) 2 ACC 458
Employees Compensation Act, 1923 — Section 4A
High Courts25 Aug 1994Allowed
Ghishilal and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1995) 2 RLW 83 : (1994) 2 WLN 465
Penal Code, 1860 (IPC) — Section 380, 457
High Courts24 Aug 1994Dismissed
Surendra Kumar Vs Board of Secondary Education
Rajasthan High Court · AIR 1995 Raj 115 : (1994) 2 RLW 489 : (1995) 1 WLC 178
Evidence Act, 1872 — Section 115Rajasthan Secondary Education Act, 1957 — Section 36
High Courts24 Aug 1994
Shahi Process Vs Union of India (UOI)
Rajasthan High Court · (1996) 87 ELT 373
Central Excises and Salt Act, 1944 — Section 35B, 35F
High Courts24 Aug 1994Allowed
Kamal Raju and Another Vs State of Rajasthan
Rajasthan High Court · (1994) 2 RLW 61 : (1995) 1 WLC 190 : (1994) 2 WLN 510
High Courts24 Aug 1994Allowed
Pema Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1995) CriLJ 1293 : (1995) 2 RLW 91 : (1995) 3 WLC 294
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(3), 145(4), 482Penal Code, 1860 (IPC) — Section 302, 326
High Courts23 Aug 1994Allowed
Durga Dutt and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1994) 2 RLW 198 : (1995) 1 WLC 114 : (1994) 2 WLN 533
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 251, 259, 319Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 182, 323
High Courts19 Aug 1994
Surya Prakash Vs Mohd. Jameel Khan
Rajasthan High Court · AIR 1995 Raj 16 : (1994) 2 RLW 474 : (1995) 2 WLC 260
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4Limitation Act, 1963 — Article 137
High Courts19 Aug 1994Dismissed
Municipal Council, Barmer Vs Gautam Chand
Rajasthan High Court · AIR 1995 Raj 72 : (1994) 2 RLW 423 : (1995) 1 WLC 461
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Rajasthan Municipalities Act, 1959 — Section 203
High Courts19 Aug 1994Dismissed
Hans Raj and Others Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 1004 : (1994) 2 RLW 203
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 302, 34, 452Rajasthan Police Rules, 1965 — Rule 10, 11, 12, 13, 14
High Courts19 Aug 1994Dismissed
Kishori Lal Verma Vs Hindustan Zinc Ltd. and Another
Rajasthan High Court · (1995) 2 LLJ 35 : (1994) 2 RLW 414 : (1995) 1 WLC 221
High Courts18 Aug 1994Allowed
Gokul Ram Vs Hari Ram and Others
Rajasthan High Court · AIR 1995 Raj 24 : (1994) 2 RLW 472
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Aug 1994Dismissed
Lakhara and Co. Vs Shivakaran Bhanwar Lal Kila
Rajasthan High Court · AIR 1995 Raj 17 : (1994) 2 RLW 406
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 9, 96
High Courts17 Aug 1994
Radhey Shyam Ramswaroop Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 2 RLW 466 : (1995) 1 WLC 498 : (1994) 2 WLN 623
Constitution of India, 1950 — Article 14, 19Essential Commodities Act, 1955 — Section 3
High Courts16 Aug 1994Allowed
Purshottam and Others Vs Kanaiya Lal and Others
Rajasthan High Court · (1994) 2 RLW 464 : (1994) 2 WLN 621
Civil Procedure Code, 1908 (CPC) — Section 10, 115Transfer of Property Act, 1882 — Section 54
High Courts11 Aug 1994Allowed
Paras Mal Vs State of Rajasthan
Rajasthan High Court · (1994) 2 RLW 439 : (1995) 1 WLC 216 : (1994) 2 WLN 494
Constitution of India, 1950 — Article 14, 226, 301, 303, 304
High Courts11 Aug 1994Dismissed
Sukhdeo and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1994) 2 RLW 438 : (1995) 1 WLC 464 : (1994) 2 WLN 651
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 452
High Courts10 Aug 1994Dismissed
Vinod Kumar Rao and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1994) 2 RLW 384A : (1994) 3 WLC 1 : (1994) 2 WLN 609
Constitution of India, 1950 — Article 309