High Courts21 Jul 1994
Commissioner of Wealth-tax Vs Seth Pusalal Mansinghka Trust
Rajasthan High Court · (1994) 07 RAJ CK 0053
Income Tax Act, 1961 — Section 21, 21(1), 21(4)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,751 of 2,241
High Courts21 Jul 1994
Commissioner of Income Tax Vs Jankidas Rampratap
Rajasthan High Court · (1994) 07 RAJ CK 0052
Income Tax Act, 1961 — Section 40
High Courts21 Jul 1994
Commissioner of Wealth-tax Vs Saifuddin and Others
Rajasthan High Court · (1994) 07 RAJ CK 0051
High Courts21 Jul 1994
Commissioner of Income Tax Vs Jodhpur Woollen Mills Ltd.
Rajasthan High Court · (1995) 214 ITR 235
Income Tax Act, 1961 — Section 214, 244, 244(1A)
High Courts21 Jul 1994
Lake Palace Hotels and Motels Pvt. Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 126 CTR 356 : (1995) 213 ITR 735
Income Tax Act, 1961 — Section 37
High Courts21 Jul 1994
Pratap Singh Chandra Singh Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 214 ITR 364
Finance (No. 2) Act, 1980 — Section 171Income Tax Act, 1961 — Section 139, 139(8), 171, 171(3), 171(9)
High Courts21 Jul 1994
Jaswant Trading Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 125 CTR 403 : (1995) 212 ITR 293
Income Tax Act, 1961 — Section 32, 37
High Courts21 Jul 1994
Commissioner of Income Tax Vs Smt. Saraswati Devi
Rajasthan High Court · (1994) 07 RAJ CK 0044
High Courts21 Jul 1994
Bombay Motors Vs Commissioner of Income Tax
Rajasthan High Court · (1994) 07 RAJ CK 0043
Income Tax Act, 1961 — Section 36, 36(1), 37
High Courts21 Jul 1994
Commissioner of Income Tax Vs Ganganagar Fertilizer Corporation
Rajasthan High Court · (1994) 07 RAJ CK 0042
Registration Act, 1908 — Section 17, 17(1)
High Courts21 Jul 1994
Commissioner of Income Tax Vs Dwarka Das and Sons
Rajasthan High Court · (1994) 07 RAJ CK 0041
High Courts21 Jul 1994
Mohandass Moolchand Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 126 CTR 168 : (1995) 212 ITR 482
Income Tax Act, 1961 — Section 28, 36
High Courts21 Jul 1994
Commissioner of Income Tax Vs United Trading Co.
Rajasthan High Court · (1994) 07 RAJ CK 0039
Income Tax Act, 1961 — Section 189Partnership Act, 1932 — Section 42
High Courts21 Jul 1994
Commissioner of Income Tax Vs Jain Cables Pvt. Ltd.
Rajasthan High Court · (1995) 214 ITR 190
Income Tax Act, 1961 — Section 40A(8)
High Courts21 Jul 1994
Commissioner of Income Tax Vs Gauri Shanker Patel
Rajasthan High Court · (1995) 214 ITR 49
Income Tax Act, 1961 — Section 143, 143(3), 144, 2(40), 217
High Courts21 Jul 1994
Commissioner of Income Tax Vs Rehmat Khan
Rajasthan High Court · (1994) 07 RAJ CK 0034
Income Tax Act, 1961 — Section 2(45), 4, 5
High Courts21 Jul 1994
Commissioner of Income Tax Vs Emery Stone Mfg. Co.
Rajasthan High Court · (1994) 07 RAJ CK 0032
Income Tax Act, 1961 — Section 143(3), 263, 43, 43(1)
High Courts21 Jul 1994
Commissioner of Income Tax Vs Rathi Gum Industries
Rajasthan High Court · (1994) 07 RAJ CK 0031
Income Tax Act, 1961 — Section 194A, 201, 201(1A), 43
High Courts21 Jul 1994
Commissioner of Income Tax Vs R.S. Rathore
Rajasthan High Court · (1994) 07 RAJ CK 0030
Income Tax Act, 1961 — Section 68
High Courts21 Jul 1994
Manoj Textiles and Fashion Fabrics Vs Commissioner of Income Tax
Rajasthan High Court · (1994) 07 RAJ CK 0028
Income Tax Act, 1961 — Section 37