High Courts21 Jul 1994Allowed
Bhagwan Das Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1994) 3 WLC 721 : (1994) 2 WLN 157
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,752 of 2,241
High Courts21 Jul 1994
Yashwant Singh Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 128 CTR 12 : (1995) 212 ITR 207
Income Tax Act, 1961 — Section 271(1)
High Courts21 Jul 1994
Thana Ram Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 502 : (1994) 2 RLW 326 : (1995) 1 WLC 231
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 340, 376, 376(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)
High Courts21 Jul 1994
Commissioner of Income Tax Vs Gautam Chand
Rajasthan High Court · (1996) 85 TAXMAN 470
Income Tax Act, 1961 — Section 14, 256(1), 32A, 56, 57
High Courts20 Jul 1994Dismissed
Jagdish Vs State of Rajasthan
Rajasthan High Court · (1994) 2 RLW 224 : (1994) 3 WLC 550 : (1994) 2 WLN 92
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 482Penal Code, 1860 (IPC) — Section 323, 327, 330, 341, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts20 Jul 1994Dismissed
Baxu Khan Vs Union of India (UOI)
Rajasthan High Court · (1994) 73 ELT 523
Constitution of India, 1950 — Article 20(3), 226Criminal Procedure Code, 1973 (CrPC) — Section 161(2), 162, 164, 4(2)Customs Act, 1962 — Section 107, 108
High Courts19 Jul 1994Dismissed
Ganpat Singh and Others Vs The State and Another
Rajasthan High Court · (1995) CriLJ 616 : (1995) 2 RCR(Criminal) 21 : (1994) 2 RLW 716 : (1994) 2 RLW 292 : (1995) 2 WLC 515 : (1994) 2 WLN 545 : (1994) 2 WLN 540
Criminal Procedure Code, 1973 (CrPC) — Section 145(1), 146, 146(1), 482, 91
High Courts19 Jul 1994Dismissed
Kuldeep Singh Dhillon Vs Shri Guru Nanak Khalsa College and Others
Rajasthan High Court · AIR 1995 Raj 83 : (1994) 2 RLW 301 : (1995) 1 WLC 447 : (1994) 2 WLN 88
Constitution of India, 1950 — Article 226
High Courts19 Jul 1994Dismissed
Smt. Dropadi and Others Vs Mahagraha Bhagwat Singh and Others
Rajasthan High Court · AIR 1995 Raj 138
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Evidence Act, 1872 — Section 65
High Courts19 Jul 1994Dismissed
Kushal Singh Vs Gram Panchayat Choutan and Others
Rajasthan High Court · (1995) 1 WLC 331 : (1994) 2 WLN 542
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84Rajasthan Panchayat Samiti (General) Rules, 1961 — Rule 263(3)
High Courts19 Jul 1994Dismissed
Kashmirilal and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1994) 2 RLW 353 : (1995) 1 WLC 495 : (1994) 2 WLN 83
Rajasthan Agricultural Produce Markets Act, 1961 — Section 28(2)
High Courts19 Jul 1994Dismissed
Gulab Chand Vs L.R.S. of Ganpat Lal
Rajasthan High Court · (1995) 1 WLC 258 : (1994) 2 WLN 543
High Courts18 Jul 1994Dismissed
Vinod Palawat and Another Vs State of Rajasthan
Rajasthan High Court · (1994) 2 RLW 311 : (1995) 2 WLC 294 : (1994) 2 WLN 405
High Courts18 Jul 1994
Kammo @ Kamaruddin Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 3 WLC 25 : (1994) 2 WLN 404
High Courts15 Jul 1994
Bashir Khan Vs Ranger, Social Vaniki and Others
Rajasthan High Court · (1996) ACJ 115 : (1995) 70 FLR 800 : (1995) 1 LLJ 845 : (1994) 2 RLW 586 : (1994) 2 WLC 573 : (1994) 2 WLN 164
Civil Procedure Code, 1908 (CPC) — Section 115Workmens Compensation Act, 1923 — Section 23, 3, 3(5)
High Courts15 Jul 1994Allowed
Tarun Vyas Vs State and Others
Rajasthan High Court · (1994) 2 RLW 264 : (1994) 2 WLN 401
High Courts14 Jul 1994
Inder Raj Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 924
Criminal Procedure Code, 1973 (CrPC) — Section 174Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 406, 498A
High Courts13 Jul 1994
Commissioner of Income Tax Vs Pooranchand
Rajasthan High Court · (1994) 07 RAJ CK 0047
Income Tax Act, 1961 — Section 2(1A), 271(1), 45, 47
High Courts13 Jul 1994Allowed
Kan Singh Sankhla Vs State of Rajasthan and Others
Rajasthan High Court · (1994) CriLJ 3652 : (1994) 2 RLW 281 : (1995) 1 WLC 666 : (1994) 2 WLN 395
Penal Code, 1860 (IPC) — Section 306
High Courts13 Jul 1994
Commissioner of Income Tax Vs Roop Kishore Goyal
Rajasthan High Court · (1994) 122 CTR 85
Income Tax Act, 1961 — Section 256, 271(1)