High Courts09 Mar 2022Allowed
Tikam Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 174 of 2,241
High Courts09 Mar 2022Dismissed
Ramniwas @ Rama And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0031
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(VA), 14(A)(2)Indian Penal Code, 1860 — Section 143, 307, 323, 341, 392Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Mar 2022Dismissed
Om Prakash Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0041
High Courts08 Mar 2022Allowed
Nimb Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0040
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3 (1)(b)(i), 3(2)(va), 14(A)(2)Indian Penal Code, 1860 — Section 354D, 376, 384Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts08 Mar 2022Dismissed
State Of Rajasthan Vs Mana Ram And Others
Rajasthan High Court · (2022) 03 RAJ CK 0039
Indian Penal Code, 1860 — Section 34, 323, 324, 325, 341Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x), 3(2)(V)
High Courts08 Mar 2022Allowed
Gram Panchayat Gangana Vs Prema Ram And Others
Rajasthan High Court · (2022) 03 RAJ CK 0038
Code Of Civil Procedure, 1908 — Section 115, 151, Order 7 Rule 11(d)Rajasthan Panchayati Raj Act, 1994 — Section 109
High Courts08 Mar 2022Disposed Of
M/s Shree Filling Stations And Others Vs Bharat Petroleum And Others
Rajasthan High Court · (2022) 03 RAJ CK 0037
High Courts08 Mar 2022Dismissed
Dilip Kumar Sharma Vs Hansa
Rajasthan High Court · (2022) 03 RAJ CK 0030
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts07 Mar 2022Partly Allowed
Nirmal Kamra And Others Vs State
Rajasthan High Court · (2022) 03 RAJ CK 0029
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471, 506
High Courts07 Mar 2022Allowed
Jamna Lal Vs State
Rajasthan High Court · (2022) 03 RAJ CK 0028
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts07 Mar 2022Allowed
Jagdish Vs State Of Rajasthan
Rajasthan High Court · (2022) 03 RAJ CK 0027
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 341, 384, 427, 504
High Courts07 Mar 2022Allowed
Ramdev And Others Vs State
Rajasthan High Court · (2022) 03 RAJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts07 Mar 2022Allowed
Krishan Kumar Vs State
Rajasthan High Court · (2022) 03 RAJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 302, 323, 325, 364, 395, 396
High Courts05 Mar 2022Allowed
Rajesh Koolwal And Others Vs Shankar Lal Sharma And Others
Rajasthan High Court · (2022) 03 RAJ CK 0085
Constitution Of India, 1950 — Article 311(1)Industrial Disputes Act, 1947 — Section 33(2)(b), 33(1)(b), 36, 36(1), 36(2), 36(4),
High Courts05 Mar 2022Dismissed
Union Of India And Others Vs Anil Sharma And Others
Rajasthan High Court · (2022) 03 RAJ CK 0084
Constitution Of India, 1950 — Article 226, 227
High Courts05 Mar 2022Disposed Of
Vijay Sharma And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 03 RAJ CK 0083
High Courts05 Mar 2022Dismissed
United India Insurance Company Ltd Vs Sharda And Others
Rajasthan High Court · (2022) 03 RAJ CK 0082
Workmen Compensation Act, 1923 — Section 12(2), 22, 30
High Courts05 Mar 2022Dismissed
Ravi Kumar Mittal And Others Vs Jumbo Finvest (India) Limited
Rajasthan High Court · (2022) 03 RAJ CK 0081
Arbitration And Conciliation Act, 1996 — Section 16, 16(2), 16(3), 37
High Courts05 Mar 2022Allowed
Banwari Lal Vs Bhag Chand Prajapat And Others
Rajasthan High Court · (2022) 03 RAJ CK 0080
High Courts05 Mar 2022Dismissed
Reliance General Insurance Company Ltd Vs Hura And Others
Rajasthan High Court · (2022) 03 RAJ CK 0079
Workmen Compensation Act, 1923 — Section 10, 30