COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,622 of 2,241

High Courts29 Feb 2000Allowed

Harjeet Vs Megha and Others

Rajasthan High Court · (2002) 1 CivCC 415 : (2000) 4 RCR(Criminal) 456 : (2000) 2 RCR(Rent) 416 : (2000) 3 RLW 1457 : (2000) 4 WLC 369 : (2000) 2 WLN 221

Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54, 55

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High Courts25 Feb 2000

Maruti Mills (P.) Ltd. Vs Union of India and Others

Rajasthan High Court · (2001) 250 ITR 348 : (2000) 2 WLC 500

Income Tax Act, 1961 — Section 131, 131(1), 131(1A), 131(2), 131(3)

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High Courts25 Feb 2000

MARUTI MILLS (P) LTD. Vs UNION OF INDIA and Others

Rajasthan High Court · (2000) 159 CTR 142 : (2000) 2 RLW 896

Income Tax Act, 1961 — Section 1, 131, 133A

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High Courts24 Feb 2000Dismissed

State of Rajasthan Vs Dalip Singh and Others

Rajasthan High Court · (2000) 1 WLC 150 : (2000) 2 WLN 345

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 325, 34

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High Courts23 Feb 2000Allowed

Hotel Mansingh Vs Judge, Industrial Tribunal and Another

Rajasthan High Court · (2000) 2 LLJ 1241 : (2000) 4 WLC 184 : (2000) 2 WLN 704

Industrial Disputes Act, 1947 — Section 17B, 2, 2A, 33(2)

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High Courts23 Feb 2000

State of Rajasthan Vs Hanuman Singh and Others

Rajasthan High Court · (2002) 1 WLC 436 : (2000) 3 WLN 557

Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2), 4Rajasthan Tenancy Act, 1955 — Section 30

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High Courts23 Feb 2000Dismissed

State Vs Surajmal

Rajasthan High Court · (2000) WLC 322 : (2000) 2 WLN 720

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High Courts23 Feb 2000

Raj Gajendra Singh and Others Vs Board of Revenue for Rajasthan, Ajmer and Others

Rajasthan High Court · (2001) 1 RLW 224 : (2000) 4 WLC 689 : (2000) 3 WLN 304

Hindu Succession Act, 1956 — Section 4Land Ceiling Act — Section 4Rajasthan Tenancy (Amendment) Act, 1976 — Section 30

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High Courts23 Feb 2000Allowed

Bhanwar Lal Vs Judge, Industrial Tribunal and Another

Rajasthan High Court · (2002) 4 LLJ 659

Industrial Disputes Act, 1947 — Section 33(2)

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High Courts23 Feb 2000Allowed

Smt. Sunita and Others Vs State of Rajasthan

Rajasthan High Court · (2000) CriLJ 2621

Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 497

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High Courts23 Feb 2000Allowed

Gauri Shankar and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2000) 4 RLW 64 : (2000) 4 WLC 711 : (2000) 3 WLN 290

Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 10, 9Rajasthan Tenancy Act, 1955 — Section 19

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High Courts23 Feb 2000Allowed

Commissioner of Income Tax Vs Dhanraj Mundra

Rajasthan High Court · (2001) 168 CTR 470 : (2002) 257 ITR 785

Income Tax Act, 1961 — Section 209A, 209A(1), 209A(4), 217(1), 217A

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High Courts23 Feb 2000Dismissed

Manhish Singhvi Vs J.N.V. University, Jodhpur and Others

Rajasthan High Court · AIR 2000 Raj 383 : (2000) 2 RLW 1095 : (2000) 2 WLC 730

Constitution of India, 1950 — Article 226

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High Courts23 Feb 2000

COMMISSIONER OF INCOME TAX Vs DHANRAJ MUNDRA

Rajasthan High Court · (2001) 116 TAXMAN 132

Income Tax Act, 1961 — Section 209A, 217, 256

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High Courts22 Feb 2000

Asstt. Commissioner of Income Tax Vs Ajay Vijay Traders

Rajasthan High Court · (2001) 167 CTR 189 : (2001) 4 WLC 339

Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 161, 260A

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High Courts22 Feb 2000Allowed

Commissioner of Income Tax Vs Mohd. Bux Shokat Ali (No. 1)

Rajasthan High Court · (2002) 256 ITR 355 : (2003) 127 TAXMAN 521

Income Tax Act, 1961 — Section 256(1), 256(2), 32

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High Courts22 Feb 2000Dismissed

Nagar Palika Mandal, Rajsamand Vs J.K. Industries Ltd.

Rajasthan High Court · AIR 2000 Raj 300 : (2000) 2 RLW 776 : (2000) 3 WLC 134

Rajasthan Municipalities Act, 1959 — Section 143

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High Courts22 Feb 2000Allowed

Anu Products Ltd. and Others Vs The State

Rajasthan High Court · (2001) CriLJ 1551 : (2000) WLC 327 : (2000) 2 WLN 480

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts22 Feb 2000Dismissed

State of Rajasthan Vs Bapu Lal Bhandari

Rajasthan High Court · (2000) 2 WLN 479

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High Courts21 Feb 2000Allowed

Ram Charan Sharma and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2001) 3 LLJ 655 : (2000) 3 RLW 1532 : (2000) 2 WLN 241

Constitution of India, 1950 — Article 19(1)Industrial Disputes Act, 1947 — Section 2

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