High Courts21 Feb 2000Allowed
Kachroo and Others Vs State of Rajasthan
Rajasthan High Court · (2000) 2 WLN 467
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,623 of 2,241
High Courts21 Feb 2000Dismissed
Panjumal Sindhi Vs Ram Narain
Rajasthan High Court · (2000) 3 RLW 1741 : (2000) 4 WLC 379 : (2000) 2 WLN 51
Civil Procedure Code, 1908 (CPC) — Section 115, 151Easements Act, 1882 — Section 60
High Courts18 Feb 2000Allowed
Ram Niwas and Others Vs State of Rajasthan
Rajasthan High Court · (2000) 3 WLN 85
Constitution of India, 1950 — Article 1, 4Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 182
High Courts18 Feb 2000Allowed
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2000) 2 WLN 489
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 313
High Courts18 Feb 2000
Chiman Lal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 206 : (2000) 3 RCR(Civil) 492 : (2000) 2 RLW 911 : (2000) 2 WLC 1
Rajasthan Panchayat (General) Rules, 1961 — Rule 272Rajasthan Panchayat Act, 1953 — Section 27A
High Courts18 Feb 2000Dismissed
Kuldeep Sarin Vs State of Rajasthan and Another
Rajasthan High Court · (2000) 3 RLW 1732 : (2000) 4 WLC 103 : (2000) 2 WLN 49
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6, 9
High Courts16 Feb 2000Allowed
Pawan Kumar Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 4325 : (2001) 1 DMC 560 : (2000) WLC 512
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts16 Feb 2000Dismissed
Parikshit Bharti @ Bablu Vs State of Rajasthan
Rajasthan High Court · (2000) 2 WLN 500
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 341
High Courts15 Feb 2000Allowed
New India Assurance Co. Ltd. Vs Movani and Others
Rajasthan High Court · (2001) 1 ACC 81 : (2002) ACJ 863 : (2000) 2 RLW 793 : (2000) 2 WLC 471
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 140, 144, 166, 168, 173
High Courts15 Feb 2000Dismissed
Tara Singh Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 1982 : (2000) 2 RLW 803 : (2000) 2 WLC 520
Criminal Procedure Code, 1973 (CrPC) — Section 212, 215, 313, 464Penal Code, 1860 (IPC) — Section 302, 34, 394
High Courts15 Feb 2000Allowed
Bheru Lal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 2 RLW 920 : (2000) 2 WLC 524
Stamp Act, 1899 — Section 75, 76Stamp Rules, 1955 — Rule 73
High Courts15 Feb 2000Dismissed
Jaipur Nagaur Anchalik Gramin Bank Vs Judge, Labour Court (Central) and Another
Rajasthan High Court · (2000) 86 FLR 751 : (2000) 3 LLJ 1294 : (1999) WLC 419
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts11 Feb 2000Allowed
Rajasthan State Electricity Board Vs Dalip Singh and Another
Rajasthan High Court · (2000) 3 RLW 1689 : (2000) 2 WLC 108 : (2000) 2 WLN 19
High Courts10 Feb 2000Dismissed
Ajay Barhat Vs Superintendent of Police and Others
Rajasthan High Court · (2000) CriLJ 1617 : (2000) 3 RLW 1575
High Courts10 Feb 2000Dismissed
Commercial Taxes Officer Vs Nahata Textiles Industries
Rajasthan High Court · (2001) 121 STC 250
High Courts10 Feb 2000Allowed
Ashapura Oil Centre Vs State of Rajasthan and Another
Rajasthan High Court · (2000) 2 WLN 408
Motor Vehicles Act, 1988 — Section 3, 4, 6, 7
High Courts10 Feb 2000Dismissed
Karam Chand Vs Shri Ashok Kumar
Rajasthan High Court · (2000) 3 RLW 1441 : (2000) 4 RLW 58 : (2000) 2 WLC 752 : (2000) 3 WLN 277
Civil Procedure Code, 1908 (CPC) — Section 115, 151Easements Act, 1882 — Section 60
High Courts09 Feb 2000Dismissed
Daya Ram and Others Vs Ganesh Ram
Rajasthan High Court · AIR 2000 Raj 377 : (2001) 1 CivCC 119 : (2000) 3 RLW 1590 : (2000) 4 WLC 218 : (2000) 2 WLN 551
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts09 Feb 2000Dismissed
Jata Shankar Jha Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 2108 : (2000) 2 RLW 809 : (2000) 4 WLC 75
Penal Code, 1860 (IPC) — Section 170, 471
High Courts09 Feb 2000Dismissed
Hanuman Vs The State of Rajasthan
Rajasthan High Court · (2000) 3 RLW 1844 : (2000) 3 WLC 30 : (2000) 2 WLN 482
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302