COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,620 of 2,241

High Courts24 Mar 2000Dismissed

New India Assurance Co. Ltd. Vs Motor Accidents Claims Tribunal and Others

Rajasthan High Court · (2002) ACJ 76 : (2000) 3 RLW 1739 : (2000) 2 WLN 140

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 140, 149, 161, 162

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High Courts24 Mar 2000

Smt. Krishna Khandelwal Vs State of Rajasthan

Rajasthan High Court · (2001) 1 RLW 421 : (2000) 4 WLC 357 : (2000) 3 WLN 594

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 5, 80, 96Contract Act, 1872 — Section 73Interest Act, 1839 — Section 1

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High Courts24 Mar 2000Dismissed

Hadoti Kshetnya Gramin Bank and Others Vs Govindlal and Another

Rajasthan High Court · (2000) 03 RAJ CK 0004

Rajasthan Co-operative Societies Act, 1965 — Section 135, 75

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High Courts23 Mar 2000Allowed

Bhanwar Lal Vs Shankar Lal and Others

Rajasthan High Court · (2000) 03 RAJ CK 0048

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High Courts23 Mar 2000

New India Assurance Company Ltd., Jodhpur Vs Shanker Lal and Others

Rajasthan High Court · (2001) 1 RLW 297 : (2000) 2 WLN 293

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 110Workmens Compensation Act, 1923 — Section 4

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High Courts16 Mar 2000Dismissed

Jugal Kishore and Others Vs Board of Revenue and Others

Rajasthan High Court · (2000) 2 WLC 653 : (2000) 3 WLN 296

Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 226, 227

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High Courts16 Mar 2000Dismissed

Gopiram Tailor Vs Om Shanker and Others

Rajasthan High Court · AIR 2000 Raj 282 : (2000) 2 WLC 459

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16

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High Courts16 Mar 2000

Anil Kothari Vs Mewar Anchalik Gramin Bank and Others

Rajasthan High Court · (2000) 2 WLN 370

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High Courts15 Mar 2000

Commissioner of Income Tax Vs Jain Construction Co.

Rajasthan High Court · (2001) 116 TAXMAN 129

Income Tax Act, 1961 — Section 256, 263

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High Courts14 Mar 2000

Commissioner of Income Tax Vs Laxmi Chand

Rajasthan High Court · (2001) 249 ITR 398 : (2000) 112 TAXMAN 393

Income Tax Act, 1961 — Section 132, 143(3), 147, 256, 256(1)

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High Courts14 Mar 2000Dismissed

Assistant Commercial Taxes Offices Ward-II Vs Rajasthan Taxation Tribunal and Others

Rajasthan High Court · (2000) 4 RLW 631 : (2000) 4 WLC 666 : (2007) 3 WLN 44

Limitation Act, 1963 — Section 30

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High Courts13 Mar 2000

Dr. P.D. Khandelwal Vs Rajasthan Civil Services Appellate Tribunal and Others

Rajasthan High Court · (2000) 3 WLC 179 : (2000) 2 WLN 38

Constitution of India, 1950 — Article 226

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High Courts10 Mar 2000

Bhagirath Singh Vs State of Rajasthan

Rajasthan High Court · (2000) 3 RLW 1480 : (2000) 2 WLC 531 : (2000) 3 WLN 575

Criminal Procedure Code, 1973 (CrPC) — Section 154, 174, 313Evidence Act, 1872 — Section 155, 27Penal Code, 1860 (IPC) — Section 302, 392, 394

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High Courts10 Mar 2000Allowed

Gram Panchayat, Barmer Vs Firm Marudhar Stone Industries, Barmer and Others

Rajasthan High Court · AIR 2000 Raj 214 : (2000) 3 CivCC 73 : (2000) 2 RLW 1102 : (2000) 2 WLC 462

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts10 Mar 2000Allowed

Banshi Lal Vs State of Rajasthan

Rajasthan High Court · (2000) CriLJ 2579

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8

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High Courts10 Mar 2000Allowed

State of Rajasthan and Others Vs Arun Kumar and Others

Rajasthan High Court · (2000) 87 FLR 501 : (2000) 3 LLJ 1439 : (2000) 2 RLW 1303 : (2000) 2 WLN 10

Industrial Disputes (Central) Rules, 1957 — Rule 2(7)Industrial Disputes Act, 1947 — Section 25F

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High Courts10 Mar 2000Allowed

Madanlal Vs State of Rajasthan

Rajasthan High Court · (2000) CriLJ 3599 : (2000) 2 WLN 714

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts09 Mar 2000Dismissed

Munna Khan Vs State of Rajasthan and Another

Rajasthan High Court · (2000) 3 WLN 266

Criminal Procedure Code, 1973 (CrPC) — Section 313

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High Courts08 Mar 2000Dismissed

Jassoram alias Jassomal Vs State of Raj. and Others

Rajasthan High Court · (2000) 03 RAJ CK 0047

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2)

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High Courts08 Mar 2000

Regional Provident Fund Commissioner Vs Gopal Gosala

Rajasthan High Court · (2000) 86 FLR 635 : (2000) 2 LLJ 1304 : (2000) WLC 312

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7

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