High Courts05 Apr 2000
Rameshwar Lal Vs Rukmani Devi and Others
Rajasthan High Court · (2000) WLC 540 : (2000) 3 WLN 163
Motor Vehicles Act, 1988 — Section 92, 96
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,619 of 2,241
High Courts04 Apr 2000Dismissed
Asstt. Commercial Taxes Officer Vs Auto and Bearing Jodhpur
Rajasthan High Court · (2000) 2 WLN 207
Rajasthan Sales Tax Act, 1994 — Section 22A(7)
High Courts04 Apr 2000Dismissed
Om Prakash Vs Union of India (UOI) and Others
Rajasthan High Court · (2000) 3 WLN 161
High Courts04 Apr 2000Dismissed
Commercial Taxes Officer Vs Meera Stones (P) Ltd. and Another
Rajasthan High Court · (2000) 3 RLW 1891 : (2001) 4 WLC 619 : (2000) 2 WLN 235
Constitution of India, 1950 — Article 226
High Courts04 Apr 2000Dismissed
State of Rajasthan Vs Nirmal Devi
Rajasthan High Court · (2000) 3 WLN 147
High Courts03 Apr 2000
M/s. Triveni Oil Field Services Ltd. Vs C.T.O.
Rajasthan High Court · (2001) 1 RLW 588 : (2001) 4 WLC 725 : (2002) 1 WLN 501
Central Sales Tax Act, 1956 — Section 8(3)Rajasthan Sales Tax Act, 1954 — Section 9(1)
High Courts03 Apr 2000Dismissed
Lal Shanker and Another Vs Chaturbhuj and Others
Rajasthan High Court · AIR 2000 Raj 333
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1)
High Courts03 Apr 2000
Mansoori Bros and Others Vs Chhotu Khan and Others
Rajasthan High Court · (2002) 4 LLJ 746
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Apr 2000Allowed
Harjeet Singh Vs The State of Rajasthan
Rajasthan High Court · (2000) 2 WLN 256
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379
High Courts31 Mar 2000
State of Rajasthan Vs Darbara Singh
Rajasthan High Court · (2000) CriLJ 2906 : (2001) 1 RLW 249 : (2000) 2 WLN 685
Arms Act, 1959 — Section 25, 26, 27, 29, 3Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 342
High Courts30 Mar 2000
Asuram Vs Tehsildar, Sanchore
Rajasthan High Court · AIR 2000 Raj 345
Rajasthan Agriculture Credit Operations (Removal of Difficulties) Act, 1974 — Section 13, 14, 14(4)
High Courts29 Mar 2000Dismissed
Chowksi and Company Vs Bansiram Kartar Chand
Rajasthan High Court · (2000) 3 RLW 1572 : (2000) 4 WLC 142 : (2000) 3 WLN 273
Contract Act, 1872 — Section 23, 28
High Courts29 Mar 2000
Tara Singh Vs Lrs. of Dulla Singh
Rajasthan High Court · (2000) 4 WLC 199 : (2000) 3 WLN 128
High Courts29 Mar 2000Dismissed
Sapna Saree Centre and Others Vs Bank of Rajasthan Ltd.
Rajasthan High Court · AIR 2001 Raj 67 : (2000) 4 WLC 328
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4(5)Limitation Act, 1963 — Section 19
High Courts29 Mar 2000
Man Singh Vs State of Rajasthan
Rajasthan High Court · (2000) 2 WLN 717
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8
High Courts28 Mar 2000Allowed
Rajasthan Medical and Sales Representatives Union and Others Vs Industrial Research Institute Pvt. Ltd. and Others
Rajasthan High Court · (2000) 87 FLR 563 : (2001) 1 LLJ 91 : (2000) 3 RLW 1746 : (2000) 4 WLC 473
Industrial Disputes Act, 1947 — Section 2Sales Promotion Employees (Conditions of Service) Act, 1976 — Section 2, 6, 6(2)
High Courts28 Mar 2000Allowed
Sultan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 3 RLW 1500 : (2000) 2 WLN 232
High Courts27 Mar 2000Dismissed
Dainik Navjyoti Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 381 : (2000) 3 WLC 679
Rajasthan Lands and Buildings Tax Act, 1964 — Section 11, 16(1)