High Courts17 Apr 2000Dismissed
Life Insurance Corporation of India Vs Union of India (UOI) and Others
Rajasthan High Court · (2000) 3 WLC 379 : (2000) 2 WLN 124
Income Tax Act, 1961 — Section 10
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,618 of 2,241
High Courts17 Apr 2000
LIFE INSURANCE CORPORATION OF INDIA Vs UNION OF INDIA and Others
Rajasthan High Court · (2000) 160 CTR 331 : (2000) 2 RLW 1278
Income Tax Act, 1961 — Section 10
High Courts17 Apr 2000Dismissed
Surendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 2619 : (2000) 2 RLW 1287 : (2000) 2 WLN 123
Civil Procedure Code, 1908 (CPC) — Section 149Penal Code, 1860 (IPC) — Section 302
High Courts13 Apr 2000Dismissed
Bhanwar Lal Vs Gorkha Ram and Others
Rajasthan High Court · (2000) 3 RLW 1874 : (2000) 4 WLC 241 : (2000) 3 WLN 417
Motor Vehicles Act, 1988 — Section 140, 2, 3
High Courts13 Apr 2000Allowed
Pradeep Kumar Bhatnagar Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 54 : (2000) 3 WLC 663 : (2000) 3 WLN 269
Criminal Procedure Code, 1973 (CrPC) — Section 24
High Courts13 Apr 2000Dismissed
R.S.E.B. and Others Vs Smt. Shanta and Others
Rajasthan High Court · (2000) 2 WLN 208
Limitation Act, 1963 — Section 5
High Courts13 Apr 2000Dismissed
Deva Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 2 WLN 190
High Courts11 Apr 2000Allowed
Santosh Kumar Gupta Vs India Life Insurance Corporation
Rajasthan High Court · (2001) ACJ 1834 : AIR 2000 Raj 327 : (2000) 3 CivCC 635 : (2000) 4 WLC 311
Civil Procedure Code, 1908 (CPC) — Section 34Insurance Act, 1938 — Section 45Interest Act, 1978 — Section 1
High Courts11 Apr 2000Dismissed
Virendra Kumar Jain Vs The State of Rajasthan and Another
Rajasthan High Court · (2000) 3 RLW 1755 : (2000) 3 WLC 227 : (2000) 2 WLN 125
Constitution of India, 1950 — Article 226
High Courts10 Apr 2000Dismissed
Kera Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2000) 2 RLW 1269 : (2000) WLC 639 : (2000) 2 WLN 89
Criminal Procedure Code, 1973 (CrPC) — Section 148, 304, 307, 313, 357Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 302
High Courts10 Apr 2000
State of Rajasthan and Others Vs Nand Kishore and Another
Rajasthan High Court · (2000) 2 WLN 172
Industrial Disputes Act, 1947 — Section 10
High Courts10 Apr 2000
Roop Singh @ Jagroop Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2000) 2 WLN 603
Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Apr 2000Allowed
Alcobex Metals Pvt. Ltd. Vs The Commercial Taxes Officer
Rajasthan High Court · (2000) 2 WLN 153
Constitution of India, 1950 — Article 366
High Courts07 Apr 2000Dismissed
United India Insurance Co. Ltd. Vs Deram Ram and Others
Rajasthan High Court · (2000) 2 WLN 584
High Courts05 Apr 2000Allowed
L.Rs. of Karan Singh Vs Anirudh Sen
Rajasthan High Court · (2000) 04 RAJ CK 0084
High Courts05 Apr 2000
United India Insurance Company Ltd., Jodhpur Vs Shabnam and Others
Rajasthan High Court · (2001) 1 RLW 153 : (2000) 4 WLC 261 : (2000) 3 WLN 382
Motor Vehicles Act, 1939 — Section 92Motor Vehicles Act, 1988 — Section 140, 144
High Courts05 Apr 2000
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 84 : (2000) 4 WLC 254 : (2000) 3 WLN 412
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5
High Courts05 Apr 2000
Raman Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2001) CriLJ 800 : (2001) 1 RLW 342 : (2001) 2 WLC 632 : (2000) 3 WLN 39
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 2, 36, 4General Clauses Act, 1897 — Section 3
High Courts05 Apr 2000
Virendra Singh Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 2899 : (2000) 4 RCR(Criminal) 53 : (2001) 1 RLW 452 : (2001) 1 RLW 452 : (2000) 2 WLC 608
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 438Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3