High Courts27 Apr 2000
Ram Dayal Vs State of Rajasthan
Rajasthan High Court · (2001) 1 RLW 152 : (2000) 3 WLC 230 : (2000) 2 WLN 557
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,616 of 2,241
High Courts27 Apr 2000Dismissed
Ved Prakash Bhambari Vs The Chairman and Managing Director and Others
Rajasthan High Court · (2000) 3 WLN 154
High Courts27 Apr 2000
Chalak Singh Ujjawal Vs The Air Force School, Jodhpur and others
Rajasthan High Court · (2001) 1 RLW 399 : (2000) 3 WLC 601 : (2000) 2 WLN 285
Constitution of India, 1950 — Article 16, 226, 311
High Courts27 Apr 2000Dismissed
Hazari Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2000) 2 WLN 227
Land Acquisition Act, 1894 — Section 4
High Courts27 Apr 2000
Chet Ram Vs State of Rajasthan
Rajasthan High Court · (2000) 2 RLW 1288 : (2000) 2 WLN 622
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts27 Apr 2000Dismissed
Ishwarlal Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 2 WLN 219
Industrial Disputes Act, 1947 — Section 25B
High Courts27 Apr 2000
Kanti Kumar Vs Birdh Mal and Others
Rajasthan High Court · (2000) 2 WLN 276
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4)
High Courts26 Apr 2000Allowed
S.A. Qadir Vs The Union of India and Others
Rajasthan High Court · (2000) 2 WLN 635
Border Security Force Act, 1968 — Section 10, 100, 101, 102, 103Constitution of India, 1950 — Article 19, 226, 227, 33Essential Commodities Act, 1955 — Section 3, 7
High Courts26 Apr 2000Dismissed
Krishi Upaj Mandi Samiti Vs Babulal and Another
Rajasthan High Court · (2000) 2 WLN 202
Industrial Disputes Act, 1947 — Section 25F
High Courts26 Apr 2000
Bhagirath and Another Vs Board of Revenue and Others
Rajasthan High Court · (2001) 1 RLW 293 : (2000) 3 WLC 188 : (2000) 2 WLN 292
Constitution of India, 1950 — Article 14Rajasthan Land Revenue Act, 1956 — Section 84, 9
High Courts26 Apr 2000
Oriental Insurance Company Ltd. Vs Smt. Mahendra Kaur and Others
Rajasthan High Court · (2000) 2 ACC 644 : (2001) 1 RLW 236 : (2000) 4 WLC 260 : (2000) 2 WLN 718
Workmens Compensation Act, 1923 — Section 4(1)
High Courts26 Apr 2000Dismissed
Badri Prasad and Others Vs The State of Rajasthan
Rajasthan High Court · (2000) 2 WLN 181
High Courts25 Apr 2000Dismissed
Beg Raj and Others Vs Superintending Engineer and Others
Rajasthan High Court · (2000) 2 WLN 283
Constitution of India, 1950 — Article 226
High Courts25 Apr 2000Dismissed
Board of Secondary Education, Rajasthan Employees Union, Ajmer Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 313 : (2000) 3 WLC 292
Constitution of India, 1950 — Article 14, 213, 214
High Courts25 Apr 2000Dismissed
Nar Narayan Bohra Vs State of Rajasthan and Another
Rajasthan High Court · (2000) 3 WLN 175
High Courts25 Apr 2000
Shanti Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 2 WLN 199
Criminal Procedure Code, 1973 (CrPC) — Section 97Guardians and Wards Act, 1890 — Section 25Penal Code, 1860 (IPC) — Section 344
High Courts25 Apr 2000Dismissed
State of Rajasthan and Others Vs Bachhraj Soni and Another
Rajasthan High Court · (2000) 2 WLN 277
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 27(12)
High Courts24 Apr 2000Allowed
Lok Hotels and Resorts Ltd. and Another Vs Jaipur Municipal Corporation
Rajasthan High Court · AIR 2000 Raj 396 : (2000) 3 WLC 278
Rajasthan Municipalities Act, 1959 — Section 138
High Courts24 Apr 2000Allowed
Chimna Ram Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 371 : (2000) 3 RLW 1604 : (2000) 3 WLC 619 : (2000) 3 WLN 313
Rajasthan Municipalities Act, 1959 — Section 26
High Courts24 Apr 2000Allowed
Balwant Singh and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2000) 2 WLN 186
Constitution of India, 1950 — Article 226, 227