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Rajasthan High Court judgments

44,813 judgments · page 1,591 of 2,241

High Courts09 Jan 2001

Sewa Ram Vs Firm Modaram Tulsiram

Rajasthan High Court · (2001) 3 CivCC 10 : (2001) 2 RLW 766 : (2001) 2 WLC 312 : (2001) 1 WLN 570

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3(4)
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High Courts05 Jan 2001Allowed

Narayan Vs State of Rajasthan

Rajasthan High Court · (2001) CriLJ 1370

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 137, 138Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42(1), 8
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High Courts03 Jan 2001

Rikhab Raj Kumbhat Vs State of Rajasthan and Orthers

Rajasthan High Court · (2001) 2 RLW 705 : (2001) 2 WLC 66 : (2001) 2 WLN 451

Constitution of India, 1950 — Article 14, 146, 16, 226, 229High Court Service Rules, 1970 — Rule 35Rajasthan Civil Services (Revised Pay Scale) Rules, 1989 — Rule 60
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High Courts02 Jan 2001Dismissed

Union of India (UOI) and Another Vs Smt. Kamlesh Goyal

Rajasthan High Court · (2002) 2 ACC 290 : (2002) 1 ACC 497 : (2002) ACJ 497 : AIR 2001 Raj 102 : (2001) 2 CivCC 219 : (2002) 2 RCR(Civil) 843 : (2001) 1 WLC 601

Penal Code, 1860 (IPC) — Section 390Railways Act, 1989 — Section 123, 124, 124A
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High Courts02 Jan 2001Dismissed

Ratan Vs State of Rajasthan

Rajasthan High Court · (2001) 2 WLC 309 : (2001) 1 WLN 647

Criminal Procedure Code, 1973 (CrPC) — Section 173, 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
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