High Courts16 Jan 2001
Ajeet Singh Vs Labour Court and Others
Rajasthan High Court · (2001) 89 FLR 581 : (2001) 2 LLJ 435 : (2001) 2 RLW 775 : (2001) 2 WLC 46 : (2001) 1 WLN 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,590 of 2,241
High Courts16 Jan 2001
R.S.R.T.C. Vs Smt. Baby and Others
Rajasthan High Court · (2001) 2 ACC 737 : (2003) ACJ 125 : (2001) 2 RLW 770 : (2001) 2 WLC 264 : (2001) 1 WLN 444
High Courts16 Jan 2001
Avdesh Chander Vs State and Others
Rajasthan High Court · (2001) 2 RLW 774 : (2001) 2 WLC 208 : (2001) 2 WLN 342
High Courts16 Jan 2001Dismissed
Ranveer Singh Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 1666
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts16 Jan 2001Allowed
Balbari Vidya Mandir and Others Vs State and Others
Rajasthan High Court · (2001) 4 WLC 295 : (2001) 4 WLN 159
Constitution of India, 1950 — Article 226, 254Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 16, 17
High Courts15 Jan 2001Dismissed
Pawan Vs Bank of Baroda
Rajasthan High Court · AIR 2002 Raj 419
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 83, Order 21 Rule 85, 115
High Courts15 Jan 2001Dismissed
Ramesh Gattani Vs State of Rajasthan
Rajasthan High Court · (2001) 2 CivCC 536 : (2001) 3 RCR(Criminal) 691 : (2001) WLC 421
Criminal Procedure Code, 1973 (CrPC) — Section 177, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Jan 2001Dismissed
Rajasthan State Road Transport Corporation Vs Murli Devi and Others
Rajasthan High Court · (2003) ACJ 286 : (2001) 4 WLC 429
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts13 Jan 2001
M/s. Jai Carrying Corporation Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 2 RLW 963
Constitution of India, 1950 — Article 226Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts12 Jan 2001
Ms. Shikha Sharma Vs Board of Secondary Education, Rajasthan, Ajmer and another
Rajasthan High Court · AIR 2001 Raj 207
Rajasthan Secondary Education Act, 1957 — Section 36
High Courts12 Jan 2001Dismissed
Megha Aluminium Industries Vs Rajasthan State Industrial Development and Investment Corporation and Another
Rajasthan High Court · (2001) 2 RLW 1217 : (2001) 3 WLC 248 : (2007) 3 WLN 468
High Courts12 Jan 2001
Ram Chandra Vs Union of India and Others
Rajasthan High Court · (2001) 90 FLR 55 : (2001) 2 LLJ 431 : (2001) 2 RLW 751 : (2001) 1 WLC 606 : (2001) 1 WLN 385
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts12 Jan 2001
State of Rajasthan Vs Chuniya and Another
Rajasthan High Court · (2001) 2 RLW 969
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 323, 325, 34, 341
High Courts12 Jan 2001
COMMISSIONER OF INCOME TAX Vs AVON EMERY INDUSTRIES
Rajasthan High Court · (2001) 167 CTR 135 : (2001) 117 TAXMAN 510
Income Tax Act, 1961 — Section 256, 80HH, 80I
High Courts12 Jan 2001
M/s. Bohra Pratisthan Udaipur Vs State of Rajasthan
Rajasthan High Court · (2001) 2 RLW 897 : (2001) 1 WLC 580 : (2001) 2 WLN 480
Constitution of India, 1950 — Article 226
High Courts12 Jan 2001
Dr. Dinesh Purohit Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 93 FLR 7 : (2001) 2 RLW 738 : (2001) 1 WLC 628 : (2001) 1 WLN 383
High Courts12 Jan 2001
Commissioner of Income Tax Vs Rao Raja Hanut Singh
Rajasthan High Court · (2001) 117 TAXMAN 613
Income Tax Act, 1961 — Section 256
High Courts11 Jan 2001
Commissioner of Income Tax Vs Murardan Bharat and Co.
Rajasthan High Court · (2001) 166 CTR 105
Income Tax Act, 1961 — Section 254(2)
High Courts11 Jan 2001
Commissioner of Income Tax Vs Murardan Barhat and Co.
Rajasthan High Court · (2001) 252 ITR 427 : (2001) 118 TAXMAN 629
Income Tax Act, 1961 — Section 254, 254(2), 260A
High Courts11 Jan 2001
Smt. Nirmala Vs State
Rajasthan High Court · (2001) CriLJ 2679
Penal Code, 1860 (IPC) — Section 326