High Courts22 Jan 2001Allowed
Mojuddin Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 2000 : (2001) WLC 403
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 344, 366, 376
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,589 of 2,241
High Courts19 Jan 2001Dismissed
Vishal Trading Company Vs State of Rajasthan and another
Rajasthan High Court · (2001) 1 WLN 735
High Courts19 Jan 2001Dismissed
Hind Syntex Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 124 STC 490
Constitution of India, 1950 — Article 226
High Courts19 Jan 2001Dismissed
Ramgopal Vs Murlidhar
Rajasthan High Court · (2001) 01 RAJ CK 0083
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Jan 2001
Tikam Singh Vs State of Rajasthan and others
Rajasthan High Court · (2001) 2 RLW 1157
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1), 482Penal Code, 1860 (IPC) — Section 218, 392, 466
High Courts19 Jan 2001
L.Rs. of Ramnath Vs Board of Revenue and Others
Rajasthan High Court · (2001) 2 RLW 792 : (2001) 2 WLC 462 : (2001) 1 WLN 443
Rajasthan High Court Ordinance, 1949 — Clause 18
High Courts19 Jan 2001
Raju Vs Nagar Nigam Jodhpur
Rajasthan High Court · (2001) 2 RLW 794 : (2001) 2 WLN 634
Constitution of India, 1950 — Article 14, 16
High Courts19 Jan 2001Allowed
Nathu Singh Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 2171
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts19 Jan 2001Allowed
Hind Syntex Limited Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 123 STC 186
Constitution of India, 1950 — Article 226Rajasthan Sales Tax Act, 1954 — Section 12
High Courts19 Jan 2001Dismissed
M/s. Rajasthan Co-operative Dairy Federation Ltd. Vs The Judge Industrial Tribunal and Labour Court, Bikaner
Rajasthan High Court · (2001) 90 FLR 33 : (2001) 2 LLJ 110 : (2001) 2 RLW 981 : (2001) 2 WLC 128 : (2001) 1 WLN 730
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 3
High Courts18 Jan 2001Dismissed
Kanhaiya Lal Vs Board of Revenue and Others
Rajasthan High Court · (2001) 3 RLW 1379 : (2001) 3 WLC 249 : (2001) 2 WLN 394
Constitution of India, 1950 — Article 226Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 13
High Courts18 Jan 2001Dismissed
Assistant Engineer Vs Babulal and Others
Rajasthan High Court · (2001) 89 FLR 807 : (2001) 1 LLJ 1234 : (2001) WLC 87
Industrial Disputes Act, 1947 — Section 25F, 25N
High Courts18 Jan 2001
Anita Vyas Vs Union of India and Others
Rajasthan High Court · (2001) 2 RLW 789 : (2001) 2 WLC 284 : (2001) 1 WLN 436
Constitution of India, 1950 — Article 227
High Courts17 Jan 2001Dismissed
Haji Abdul Mazid and Others Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 2175 : (2001) 4 RCR(Criminal) 155
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482
High Courts17 Jan 2001Dismissed
Vishnu Dutt Vyas Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 162
Constitution of India, 1950 — Article 226
High Courts17 Jan 2001
M/s. Dolphin Laboratories Ltd. Vs Judge, Labour Court Udaipur and Another
Rajasthan High Court · (2001) 90 FLR 257 : (2001) 2 LLJ 559 : (2001) 2 RLW 934 : (2001) 2 WLC 220 : (2001) 2 WLN 468
Industrial Disputes Act, 1947 — Section 2, 33(2)Sales Promotion Employees (Conditions of Service) Act, 1976 — Section 6
High Courts17 Jan 2001
Ghasi Ram and Others Vs Board of Revenue and Others
Rajasthan High Court · (2001) 2 RLW 778 : (2001) 2 WLC 138 : (2001) 1 WLN 441
High Courts17 Jan 2001
Commissioner of Income Tax Vs Navyug Oil and Dal Mills
Rajasthan High Court · (2001) 171 CTR 283 : (2001) 251 ITR 535 : (2002) 125 TAXMAN 304
Income Tax Act, 1961 — Section 254, 256(1), 256(2)
High Courts16 Jan 2001Allowed
Mst. Umrao Vs State of Rajasthan
Rajasthan High Court · (2001) WLC 520 : (2002) 2 WLN 170
Penal Code, 1860 (IPC) — Section 307
High Courts16 Jan 2001Allowed
Mohan Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 22
Penal Code, 1860 (IPC) — Section 161, 5