High Courts05 Feb 2001
Taxi Vikas Karya Sanstha Vs State of Rajasthan and others
Rajasthan High Court · AIR 2002 Raj 151
Motor Vehicles Act, 1988 — Section 115, 51(2), 74
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,587 of 2,241
High Courts05 Feb 2001
R.S.R.T.C. Vs Jagdish Yadav
Rajasthan High Court · (2001) 2 RLW 979
Motor Vehicles Act, 1988 — Section 173
High Courts05 Feb 2001
Suparas Mal Kothari Vs Union of India and Others
Rajasthan High Court · (2002) 172 CTR 308 : (2002) 257 ITR 658 : (2001) 2 RLW 879 : (2002) 120 TAXMAN 771 : (2001) 2 WLC 463 : (2001) 3 WLN 221 : (2001) 2 WLN 308
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 139, 143(1), 32A, 33, 35
High Courts05 Feb 2001
Manohar Lal and Others Vs Union of India and Others
Rajasthan High Court · (2001) 2 RLW 989
Constitution of India, 1950 — Article 226
High Courts05 Feb 2001
Heera Lal Vs Board of Revenue and Others
Rajasthan High Court · AIR 2001 Raj 318 : (2001) 2 CivCC 194 : (2001) 4 RCR(Civil) 615 : (2001) 2 RLW 954 : (2001) 2 WLC 32 : (2001) 2 WLN 201
Hindu Adoptions and Maintenance Act, 1956 — Section 12, 13Rajasthan Tenancy Act, 1955 — Section 53Registration Act, 1908 — Section 17(1)
High Courts05 Feb 2001Dismissed
Ani alias Hanif and Others Vs Superintendent, District Jail and Central Jail
Rajasthan High Court · (2001) CriLJ 2103 : (2001) 2 WLC 246 : (2002) 2 WLN 424
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Feb 2001
Mahesh Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 2 RLW 1340 : (2001) 2 WLC 583 : (2001) 2 WLN 376
Constitution of India, 1950 — Article 14, 16Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 27, 27(11), 6(2), 7(1)
High Courts04 Feb 2001Dismissed
Gopal Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 1 DMC 112 : (2000) WLC 270
Penal Code, 1860 (IPC) — Section 302
High Courts02 Feb 2001Dismissed
Pawan Kumar Vs J.N.V. University and Others
Rajasthan High Court · (2001) 2 WLC 279 : (2007) 2 WLN 11
High Courts02 Feb 2001Allowed
LRs. of Ganga Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 WLC 223 : (2007) 2 WLN 10
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Rajasthan Land Revenue Act, 1956 — Section 65(2)
High Courts02 Feb 2001Dismissed
Sawai Singh Vs State of Rajasthan
Rajasthan High Court · (2001) 2 WLN 4
High Courts02 Feb 2001
Smt. Pushpa Dave Vs Rajasthan High Court
Rajasthan High Court · (2001) 2 RLW 784 : (2001) 1 WLC 761 : (2001) 2 WLN 5
Constitution of India, 1950 — Article 16, 226, 32
High Courts01 Feb 2001Dismissed
Gauri Shanker Cotton Processing Factory Vs Union of India (UOI) and Others
Rajasthan High Court · (2001) 4 WLC 474 : (2007) 2 WLN 14
High Courts01 Feb 2001
National Insurance Company Ltd. Vs Laxmi and Others
Rajasthan High Court · (2001) 2 RLW 764 : (2001) 2 WLC 15 : (2001) 1 WLN 733
Motor Vehicles Act, 1939 — Section 95(2)
High Courts01 Feb 2001
Smt. Nenu Devi and Others Vs United India Insurance Company Ltd. and Another
Rajasthan High Court · (2002) 2 ACC 32 : (2001) 2 RLW 772 : (2001) 2 WLN 12
Motor Vehicles Act, 1939 — Section 95(2)
High Courts01 Feb 2001
Dr. Mukesh Kumar Vashistha Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 02 RAJ CK 0026
High Courts01 Feb 2001
Mangla Jat Vs Raju
Rajasthan High Court · (2001) 2 ACC 195 : (2001) 1 WLC 698
Constitution of India, 1950 — Article 227
High Courts31 Jan 2001
Virendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 754 : (2001) 4 WLN 72
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 147, 307, 323, 324, 341Rajasthan Police Subordinate Service Rules, 1989 — Rule 13, 15
High Courts30 Jan 2001Allowed
Shivlal Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 283 : (2001) 2 WLC 140
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts30 Jan 2001Dismissed
Suresh Tolani Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 1959 : (2001) 4 WLN 317
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409, 477