High Courts13 Feb 2001
Commissioner of Income Tax Vs Mohd. Bux Shokat Ali
Rajasthan High Court · (2001) 167 CTR 192 : (2001) 2 RLW 1279
Income Tax Act, 1961 — Section 256, 32
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,585 of 2,241
High Courts13 Feb 2001
Commissioner of Income Tax, Jodhpur Vs M/s Mohd. Bux Shokat Ali, Jodhpur
Rajasthan High Court · (2001) 118 TAXMAN 712 : (2001) 2 WLC 479 : (2002) 1 WLN 227
Income Tax Act, 1961 — Section 256(1), 256(2), 32, 32(1)
High Courts13 Feb 2001
State of Rajasthan and Another Vs The Judge, Labour Court and Another
Rajasthan High Court · (2001) 2 RLW 1285 : (2001) 3 WLC 123 : (2001) 2 WLN 386
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 25
High Courts13 Feb 2001Allowed
Ajay Chaturvedi and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2001) WLC 438 : (2001) 1 WLN 721
COMPANIES ACT, 1956 — Section 116, 624Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 177, 179Penal Code, 1860 (IPC) — Section 406, 420, 467, 474, 477
High Courts13 Feb 2001
COMMISSIONER OF INCOME TAX Vs CHOKSI CONTACT (P) LTD.
Rajasthan High Court · (2001) 166 CTR 274 : (2001) 118 TAXMAN 626
Income Tax Act, 1961 — Section 256
High Courts13 Feb 2001Allowed
Mathura Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 4 RLW 554 : (2001) 2 WLC 130 : (2002) 2 WLN 422
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)
High Courts12 Feb 2001Dismissed
Renu Sharma Vs State of Rajasthan and others
Rajasthan High Court · (2001) 3 RLW 1615 : (2002) 1 WLN 97
Constitution of India, 1950 — Article 14, 16, 16(1)General Clauses Act, 1897 — Section 21, 23Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964 — Section 34
High Courts12 Feb 2001
Asha Choudhary Vs University of Rajasthan
Rajasthan High Court · (2001) 2 RLW 1172 : (2001) 3 WLC 356
High Courts12 Feb 2001
Commissioner of Income Tax Vs Motilal R. Minda
Rajasthan High Court · (2001) 250 ITR 831
Income Tax Act, 1961 — Section 256(1), 256(2), 80HHC, 80HHC(4A)
High Courts12 Feb 2001
M/s. Narinder Nath and Co. Vs Raj Taxation Tribunal
Rajasthan High Court · (2001) 2 RLW 899 : (2002) 125 STC 29 : (2001) 2 WLC 215 : (2001) 1 WLN 732
Rajasthan Sales Tax Act, 1954 — Section 11
High Courts12 Feb 2001
R.K.Vyas Vs M.D.S. University Ajmer and Others
Rajasthan High Court · (2001) 2 RLW 1052
Ajmer University Act, 1987 — Section 19, 19(4), 19(5)Constitution of India, 1950 — Article 14, 16, 16(1), 226Rajasthan Universities Teachers and Officers (Selection for Appointment) Act, 1974 — Section 19(3), 3, 4, 5, 5(1)
High Courts12 Feb 2001
Commissioner of Income Tax Vs Fateh Dangi
Rajasthan High Court · (2001) 250 ITR 593 : (2001) 118 TAXMAN 628
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts12 Feb 2001
Durga Das Vs Union of India and Others
Rajasthan High Court · (2001) CriLJ 2275 : (2001) 4 RCR(Criminal) 203 : (2001) 2 RLW 906 : (2001) 2 WLC 171 : (2001) 2 WLN 170
Customs Act, 1962 — Section 110(1), 111, 124Gold (Control) Act, 1968 — Section 66, 68
High Courts12 Feb 2001
Samunder Singh Vs Union of India and Others
Rajasthan High Court · (2001) 2 RLW 914 : (2001) 2 WLC 453 : (2001) 2 WLN 336
Constitution of India, 1950 — Article 226
High Courts12 Feb 2001
COMMISSIONER OF INCOME TAX Vs FATEH DANGI
Rajasthan High Court · (2001) 166 CTR 275
Income Tax Act, 1961 — Section 256, 271, 90, 91
High Courts12 Feb 2001Allowed
Dr. Vijay K. Agarwal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 379 : (2000) 3 WLC 9
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 39Rajasthan University Act, 1946 — Section 30Rajasthan University Ordinances, 2009 — Ordinance 278E, Ordinance 278G
High Courts12 Feb 2001
COMMISSIONER OF INCOME TAX Vs MOTILAL R. MINDA
Rajasthan High Court · (2001) 167 CTR 347
Income Tax Act, 1961 — Section 256, 80HHC
High Courts12 Feb 2001Dismissed
Mewar Groundnut Processing Plant Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 2 RLW 1243 : (2001) 2 WLC 415 : (2007) 3 WLN 485
Rajasthan Sales Tax Act, 1954 — Section 17
High Courts08 Feb 2001Allowed
Devarsa Gas Chem Pvt. Ltd. Vs Rajasthan Taxation Tribunal and Others
Rajasthan High Court · (2001) 2 RLW 1257 : (2001) 2 WLC 382 : (2002) 1 WLN 200
Rajasthan Sales Tax Act, 1954 — Section 2(k)
High Courts08 Feb 2001
Salimuddin and Party Vs State of Rajasthan
Rajasthan High Court · (2001) 2 RLW 796 : (2001) 2 WLC 77 : (2001) 2 WLN 1