High Courts08 Feb 2001
Commercial Taxes Officer Vs M/s. Sankeshwar Metals and Another
Rajasthan High Court · (2001) 2 RLW 1272 : (2002) 125 STC 436 : (2001) 4 WLC 202
Rajasthan Sales Tax Act, 1954 — Section 15, 4
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,586 of 2,241
High Courts08 Feb 2001Dismissed
State of Rajasthan Vs P.D. Paliwal and Another
Rajasthan High Court · (2001) 2 WLC 121 : (2001) 4 WLN 551
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 3, 3(2), 6All India Services (Discipline and Appeal) Rules, 1969 — Rule 2, 6, 7Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts07 Feb 2001Dismissed
Harpat Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 4 WLC 456 : (2007) 2 WLN 19
Constitution of India, 1950 — Article 226
High Courts07 Feb 2001
Commissioner of Income Tax Vs D.K. TRIVEDI and SONS
Rajasthan High Court · (2001) 168 CTR 361 : (2001) 4 RLW 79 : (2001) 3 WLC 393
Income Tax Act, 1961 — Section 143, 154, 155, 2, 32
High Courts07 Feb 2001Dismissed
Wazir Ahmed Khan and Others Vs Mohd. Anwar Ali and Another
Rajasthan High Court · (2001) CriLJ 1607 : (2002) 1 RLW 286 : (2001) 4 WLN 64
Citizenship Act, 1955 — Section 9, 9(2)Civil Procedure Code, 1908 (CPC) — Section 100, 107, 108, 151Constitution of India, 1950 — Article 141, 144
High Courts07 Feb 2001
Ram Pratap Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1430 : (2000) 4 WLC 384
Penal Code, 1860 (IPC) — Section 354, 376, 451, 452, 511
High Courts07 Feb 2001Allowed
State of Rajasthan Vs Tara and Others
Rajasthan High Court · (2007) 3 WLN 491
Rajasthan Land Revenue Act, 1956 — Section 82
High Courts07 Feb 2001Dismissed
Rajasthan State Road Transport Corp. and Another Vs Late Laxmi Chand Agarwal and Others
Rajasthan High Court · (2001) 02 RAJ CK 0027
Succession Act, 1925 — Section 214, 214(1)(a)(b), 214(1)(b)
High Courts07 Feb 2001Dismissed
Bharatpur Central Co-operative Bank Ltd. Vs Judge, Labour Court and Another
Rajasthan High Court · (2001) 2 LLJ 1035 : (2001) 2 WLC 712
Industrial Disputes Act, 1947 — Section 11A
High Courts07 Feb 2001
Commissioner of Income Tax Vs D.K. Trivedi and Sons
Rajasthan High Court · (2001) 250 ITR 561 : (2002) 1 WLN 230
Income Tax Act, 1922 — Section 33, 34(3)Income Tax Act, 1961 — Section 143(3), 155(4A), 155(5), 2(47), 32A
High Courts06 Feb 2001Allowed
J.K. Industries Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 3 WLN 488
Constitution of India, 1950 — Article 14Industries (Development and Regulation) Act, 1951 — Section 11
High Courts06 Feb 2001Dismissed
Bhagwana Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 2 WLC 162 : (2007) 2 WLN 17
High Courts06 Feb 2001Dismissed
Girraj and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2002) WLC 27 : (2001) 1 WLN 726
Criminal Procedure Code, 1973 (CrPC) — Section 301, 302, 439, 482Penal Code, 1860 (IPC) — Section 120B, 302
High Courts06 Feb 2001
Commissioner of Income Tax Vs Aggarwal Gum Industries
Rajasthan High Court · (2001) 166 CTR 380 : (2001) 250 ITR 843 : (2001) 2 RLW 1253 : (2001) 3 WLN 371
Income Tax Act, 1961 — Section 32A, 80AB, 80HH
High Courts06 Feb 2001
E.I.H. Limited Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 236 : (2001) 2 RLW 937 : (2001) 4 WLN 99
Rajasthan Urban Improvement Trust Act, 1959 — Section 72, 73
High Courts06 Feb 2001
Ramesh Chandra Vs State of Rajasthan
Rajasthan High Court · (2001) 2 RLW 724 : (2001) 2 WLC 408 : (2001) 2 WLN 620
Constitution of India, 1950 — Article 14, 19Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37, 41, 42, 43, 50
High Courts06 Feb 2001
Mangi Lal Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 2030
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 304(2), 34
High Courts05 Feb 2001Dismissed
Commissioner of Wealth Tax Vs Rao Karan Singh of Kanod
Rajasthan High Court · (2001) 02 RAJ CK 0143
Wealth Tax Act, 1957 — Section 2(m), 27(2), 27(3)
High Courts05 Feb 2001
Taxi Vikas Karya Sanstha and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 1003 : (2001) WLC 435
Motor Vehicles Act, 1988 — Section 74
High Courts05 Feb 2001
M/s. Shiv Lal Tak Vs Commissioner of Income Tax, Jodhpur
Rajasthan High Court · (2001) 166 CTR 534 : (2001) 251 ITR 373 : (2001) 3 RLW 1387 : (2002) 121 TAXMAN 99 : (2001) 3 WLC 230 : (2001) 2 WLN 499
Income Tax Act, 1961 — Section 271, 271(1)