COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,584 of 2,241

High Courts15 Feb 2001

Dr. Daksha Sankhla, through Ajay Singh the Power of Attorney holder Vs Jai Narain Vyas University, Jodhpur and others

Rajasthan High Court · (2001) 2 RLW 1035 : (2001) 4 WLC 417 : (2001) 2 WLN 297

Constitution of India, 1950 — Article 226

High Courts15 Feb 2001Partly Allowed

B.L. Meghwal Vs State of Rajasthan and Another

Rajasthan High Court · (2001) 90 FLR 524 : (2001) 3 RLW 1392 : (2001) 2 WLC 475 : (2001) 2 WLN 384

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 17

High Courts15 Feb 2001

Bhanwar Lal Vs U.I.T., Jodhpur and Others

Rajasthan High Court · (2001) 2 RLW 870 : (2001) 2 WLC 460 : (2001) 2 WLN 335

High Courts15 Feb 2001Allowed

Niroti and Others Vs Gopal Singh and Others

Rajasthan High Court · (2001) 2 ACC 134 : (2002) ACJ 1424 : (2002) 2 RLW 866 : (2001) 2 WLC 163 : (2001) 4 WLN 459

High Courts15 Feb 2001Allowed

Smt. Pushpa Sharma and Others Vs Darshan Singh and Others

Rajasthan High Court · (2001) 2 ACC 694 : (2002) ACJ 1771 : (2001) 4 WLC 341 : (2002) 2 WLN 418

High Courts15 Feb 2001

Commissioner of Income Tax, Jodhpur Vs M/s. Chokshi Contacts (P) Ltd. Udaipur

Rajasthan High Court · (2001) 166 CTR 383 : (2001) 251 ITR 587 : (2001) 2 RLW 1303 : (2002) 120 TAXMAN 1 : (2001) 4 WLC 234 : (2001) 2 WLN 507

Income Tax Act, 1961 — Section 80AB, 80B(5), 80HH(9)

High Courts15 Feb 2001Dismissed

National Insurance Co. Ltd. Vs Savitri and Others

Rajasthan High Court · (2002) ACJ 1142

Motor Vehicles Act, 1988 — Section 167

High Courts15 Feb 2001

Commissioner of Income Tax Vs Emery Stone Mfg. Co.

Rajasthan High Court · (2001) 117 TAXMAN 489

Income Tax Act, 1961 — Section 260, 263, 43

High Courts15 Feb 2001

The Commissioner of Income Tax Vs Lake Palace Hotels and Motels (P) Ltd.

Rajasthan High Court · (2007) 2 WLN 665

Income Tax Act, 1961 — Section 256, 32, 43

High Courts14 Feb 2001

Tarak Mandal and Another Vs Hari Bhagwan and Others

Rajasthan High Court · (2001) 2 ACC 24

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304A

High Courts14 Feb 2001

Saraswati Devi Vs Mumtaj Khan and Another

Rajasthan High Court · (2002) 2 ACC 335

High Courts14 Feb 2001Allowed

Rajasthan State Mines and Minerals Ltd. Vs Commissioner of Income Tax

Rajasthan High Court · (2002) 257 ITR 783

Income Tax Act, 1961 — Section 143(1), 256(2)

High Courts14 Feb 2001

Modern Syntax (I) Ltd. Vs Debts Recovery Tribunal Jaipur and Others

Rajasthan High Court · AIR 2001 Raj 170 : (2001) 106 CompCas 629 : (2001) 2 RLW 1140 : (2001) 2 WLC 79 : (2003) 1 WLN 620

Companies Act, 1958 — Section 291, 442, 446, 537Constitution of India, 1950 — Article 226, 227, 246, 254Industries (Development and Regulation) Act, 1951 — Section 18A

High Courts14 Feb 2001

Commissioner of Income Tax Vs Anand Prakash Mittal

Rajasthan High Court · (2001) 250 ITR 590 : (2001) 117 TAXMAN 744

Income Tax Act, 1961 — Section 256, 256(1), 256(2)

High Courts14 Feb 2001

Jayant Kumar Jain Vs State of Rajasthan and Others

Rajasthan High Court · (2001) 2 RLW 808 : (2001) 2 WLC 75

Rajasthan (Appointment to the Dependents of the Deceased Govt. Servants Dying while in Service) Rules, 1996 — Rule 10(6), 8

High Courts14 Feb 2001

Chandra Prakash Vs Union of India (UOI) and Others

Rajasthan High Court · (2001) 2 RLW 1246 : (2001) 2 WLC 456 : (2007) 3 WLN 546

High Courts14 Feb 2001Allowed

Nahar Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2002) WLC 85 : (2001) 2 WLC 700 : (2001) 4 WLN 316

High Courts14 Feb 2001Dismissed

Babulal Vs State of Rajasthan and Others

Rajasthan High Court · (2001) 2 RLW 1248 : (2000) 3 WLC 529 : (2007) 2 WLN 295

Rajasthan Service Rules, 1951 — Rule 244(2)

High Courts13 Feb 2001Dismissed

Commissioner of Income Tax, Jodhpur Vs Mangal Chand

Rajasthan High Court · (2002) 172 CTR 112 : (2002) 255 ITR 329 : (2002) 1 RLW 296 : (2001) 3 WLC 720 : (2001) 4 WLN 90

Companies Act, 1956 — Section 108, 108(1A), 24(1), 41Contract Act, 1872 — Section 30Income Tax Act, 1922 — Section 6

High Courts13 Feb 2001

Commissioner of Income Tax Vs Mangal Chand Bhanwarlal and Co.

Rajasthan High Court · (2001) 119 TAXMAN 614

COMPANIES ACT, 1956 — Section 108, 24, 43Contract Act, 1872 — Section 30, 41, 43Income Tax Act, 1961 — Section 108, 24, 43