High Courts26 Feb 2001
CWT Vs SMT. SITA DEVI
Rajasthan High Court · (2002) 172 CTR 20
Wealth Tax Act, 1957 — Section 16(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,582 of 2,241
High Courts26 Feb 2001
Commissioner of Wealth Tax (C.W.T.) Vs Sita Devi and Others
Rajasthan High Court · (2002) 257 ITR 258 : (2002) 1 RLW 316 : (2002) 1 WLN 507
Wealth Tax Act, 1957 — Section 14, 14(1), 14(2), 15, 16Wealth Tax Rules, 1957 — Rule 2
High Courts26 Feb 2001
Pratap Singh Vs High Court of Judicature of Rajasthan
Rajasthan High Court · (2001) 2 RLW 1122 : (2001) 2 WLC 1 : (2001) 4 WLN 25
Constitution of India, 1950 — Article 14, 16Rajasthan Higher Judicial Service Rules, 1969 — Rule 17, 19, 20(1)
High Courts26 Feb 2001Dismissed
Sudarshan Vs State of Rajasthan
Rajasthan High Court · (2001) 4 WLN 5
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 37, 50, 8
High Courts26 Feb 2001
Commissioner of Income Tax, Jodhpur Vs Laxmi Art Studio, Udaipur
Rajasthan High Court · (2001) 3 RLW 1395 : (2001) 3 WLC 220 : (2001) 2 WLN 531
Income Tax Act, 1961 — Section 32
High Courts26 Feb 2001
Commissioner of Income Tax Vs Laxmi Art Studio
Rajasthan High Court · (2001) 168 CTR 380 : (2001) 249 ITR 710
Income Tax Act, 1961 — Section 143, 256, 263, 32A
High Courts24 Feb 2001Allowed
Rajasthan State Road Transport Corporation and Another Vs Kanti Lal Vyas and Another
Rajasthan High Court · (2009) 3 RLW 1998
Constitution of India, 1950 — Article 227
High Courts23 Feb 2001Dismissed
United India Insurance Co. Ltd. Vs Nidhi Toshniwal and Others
Rajasthan High Court · (2003) ACJ 761 : (2001) 4 WLC 183
Motor Vehicles Act, 1988 — Section 149, 2, 96
High Courts23 Feb 2001Allowed
Priti Vs Chairman, U.P. State Road Transport Corporation and Another
Rajasthan High Court · (2003) ACJ 289
High Courts23 Feb 2001Dismissed
Ram Kumar Dhanuka Vs Union of India (UOI) and Others
Rajasthan High Court · (2002) 112 CompCas 637 : (2002) 2 RLW 832 : (2001) 118 TAXMAN 535 : (2001) 2 WLC 282 : (2001) 4 WLN 85
Income Tax Act, 1961 — Section 132, 132(1), 144
High Courts23 Feb 2001Dismissed
R.S.R.T.C., Jaipur Vs Smt. Soni Devi and others
Rajasthan High Court · (2001) 3 CivCC 128 : (2001) 3 RLW 1421 : (2001) 2 WLC 468 : (2001) 2 WLN 406
Motor Vehicles Act, 1988 — Section 163
High Courts23 Feb 2001
Commissioner of Income Tax Vs Eklingji Trust
Rajasthan High Court · (2001) 167 CTR 367 : (2001) 250 ITR 699
Income Tax Act, 1922 — Section 35Income Tax Act, 1961 — Section 11, 12, 13, 13(1), 13(2)
High Courts23 Feb 2001
Ram Kumar Dhanuka Vs Union of India and Others
Rajasthan High Court · (2001) 252 ITR 205
Income Tax Act, 1961 — Section 132, 132(1), 144, 260A
High Courts23 Feb 2001
The Commissioner of Income Tax, Jodhpur Vs Shri Eklingji Trust, Udaipur
Rajasthan High Court · (2001) 119 TAXMAN 527 : (2001) 4 WLC 261 : (2001) 2 WLN 515
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 35
High Courts23 Feb 2001Dismissed
Ishwar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2001) WLC 384 : (2001) 1 WLN 550
High Courts23 Feb 2001Allowed
Amilal Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2001) 4 RLW 557 : (2001) 4 WLC 493 : (2001) 4 WLN 640
High Courts23 Feb 2001
Shankar Lal and Others Vs R.S.R.T.C. and Others
Rajasthan High Court · (2003) ACJ 1514 : (2001) 2 RLW 1336 : (2001) 2 WLN 416
Motor Vehicles Act, 1939 — Section 110Motor Vehicles Act, 1988 — Section 163
High Courts22 Feb 2001Allowed
Ku. Indrakanta Saraswat Vs The State of Rajasthan and Another
Rajasthan High Court · (2001) 4 RLW 538 : (2001) 2 WLC 589 : (2001) 4 WLN 350
High Courts22 Feb 2001Dismissed
J.K. Synthetics Ltd. and another Vs State of Rajasthan and another
Rajasthan High Court · (2001) 3 RLW 1353 : (2001) 4 WLC 187 : (2001) 3 WLN 295
Rajasthan Municipalities (Amendment) Act, 1989 — Section 3, 6(2), 8(4)Rajasthan Municipalities Act, 1959 — Section 149, 4, 4(1), 4(7)
High Courts22 Feb 2001Dismissed
Assistant Commissioner of Income Tax Vs Ajay Vijay Traders
Rajasthan High Court · (2002) 254 ITR 642 : (2001) 2 RLW 1250 : (2001) 2 WLN 332
Income Tax Act, 1961 — Section 161, 161(1A)