High Courts12 Dec 2000Allowed

Gaurav Gupta Vs State and Others

Rajasthan High Court · (2001) 3 RLW 1512 : (2001) 2 WLN 67

Constitution of India, 1950 — Article 254, 254(2)Rajasthan Finance Act, 2000 — Section 18, 31Rajasthan Stamp Law (Adaptation) Act, 1952 — Section 26, 56(1)