High Courts19 Apr 2001Dismissed

Mahipal Vs State of Rajasthan

Rajasthan High Court · (2001) 4 RLW 263 : (2001) 3 WLC 132 : (2002) 1 WLN 214

Criminal Procedure Code, 1973 (CrPC) — Section 242, 311, 482Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 394
High Courts18 Apr 2001Dismissed

Ratan and Others Vs State of Rajasthan

Rajasthan High Court · (2001) 4 RLW 216 : (2001) 2 WLC 733 : (2001) 4 WLN 581

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 323, 325, 34