High Courts18 Apr 2001

Mahesh Arora Vs Nidhipati Singhania

Rajasthan High Court · (2001) 4 RLW 122 : (2001) 4 WLN 340

Criminal Procedure Code, 1973 (CrPC) — Section 200, 362, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 138, 406, 420
High Courts18 Apr 2001Dismissed

Phoosa Ram Vs State and Others

Rajasthan High Court · AIR 2001 Raj 360 : (2001) 4 RLW 246 : (2001) 3 WLC 414 : (2001) 4 WLN 183

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 207Rajasthan Motor Vehicles Taxation Act, 1951 — Section 13B, 14, 15, 16, 17
High Courts18 Apr 2001Allowed

Ganpat Mal Dhariwal Vs Sukhraj and Another

Rajasthan High Court · AIR 2001 Raj 372 : (2001) 3 RLW 1605 : (2002) 1 WLC 299 : (2001) 4 WLN 276

Evidence Act, 1872 — Section 91Limitation Act, 1908 — Article 144Registration Act, 1908 — Section 17, 49
High Courts18 Apr 2001

Shish Ram Vs Smt. Santosh

Rajasthan High Court · (2001) 2 DMC 610 : (2001) 4 RLW 225 : (2001) 2 WLC 482 : (2001) 4 WLN 77

Civil Procedure Code, 1908 (CPC) — Section 24Penal Code, 1860 (IPC) — Section 406, 498A
High Courts16 Apr 2001Allowed

Ram Swaroop Vs State and Another

Rajasthan High Court · (2001) 2 DMC 347 : (2002) 2 RCR(Criminal) 723 : (2002) 2 RLW 842 : (2001) 4 RLW 384 : (2002) 5 WLC 547

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A