High Courts24 Apr 2001Allowed
State of Rajasthan Vs Murari Lal and Others
Rajasthan High Court · (2002) 2 RLW 1084 : (2002) 3 WLN 261
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,571 of 2,241
High Courts24 Apr 2001
Maharaj Singh and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 2 RLW 1320 : (2001) 2 WLC 497
High Courts24 Apr 2001
State of Raj. Vs Murari Lal and Others
Rajasthan High Court · (2002) 3 RCR(Criminal) 428 : (2002) 3 WLN 261
Criminal Procedure Code, 1973 (CrPC) — Section 242, 248Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts24 Apr 2001Dismissed
Meer Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 154 : (2001) 4 WLN 485
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 341, 376, 447
High Courts24 Apr 2001Dismissed
Manak Chand Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 547 : (2002) 1 WLC 295 : (2001) 4 WLN 492
Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice Act, 1986 — Section 32
High Courts24 Apr 2001Dismissed
Trilok Ram Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 585 : (2002) 3 WLN 154
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts23 Apr 2001Allowed
Kailashi Devi Vs Matadeen Agrawal and Others
Rajasthan High Court · AIR 2001 Raj 306 : (2002) 1 CivCC 39 : (2001) 4 RLW 226 : (2001) 3 WLC 493 : (2002) 2 WLN 405
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2
High Courts23 Apr 2001Allowed
Jaipur Development Authority Vs Narpat Singh and Others
Rajasthan High Court · (2001) 4 RLW 576 : (2003) 2 WLN 223
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14, 141, 144Land Acquisition Act, 1894 — Section 11, 18, 23, 26, 31
High Courts23 Apr 2001Dismissed
Kishan Lal Vs Shanti Devi
Rajasthan High Court · (2002) 2 CivCC 43 : (2002) 3 RCR(Civil) 345 : (2001) 3 RLW 1926 : (2002) 1 WLC 635
Civil Procedure Code Amendment Act, 1973 — Order 18, Order 3 Rule 1, Order 3 Rule 2Evidence Act, 1872 — Section 118, 60Succession Act, 1925 — Section 276, 299
High Courts23 Apr 2001Allowed
R.C. Jain Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 3 RLW 1906 : (2001) 4 WLN 415
Constitution of India, 1950 — Article 226Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16(10), 16(8), 16(9)
High Courts23 Apr 2001Allowed
Jagmohan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 RLW 1810
Constitution of India, 1950 — Article 226, 311(2)Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 16(10), 16(12), 16(9)
High Courts23 Apr 2001
State of Rajasthan Vs Banwari Lal Upadhyaya
Rajasthan High Court · (2001) 2 RLW 1310
High Courts23 Apr 2001Allowed
Bhanwarlal Vs State and Others
Rajasthan High Court · (2001) 4 RLW 549 : (2002) 1 WLN 333
Civil Procedure Code, 1908 (CPC) — Section 152Constitution of India, 1950 — Article 154, 310, 311General Clauses Act, 1897 — Section 14, 16
High Courts20 Apr 2001Dismissed
Inder Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 133 : (2001) 2 WLC 502 : (2002) 2 WLN 533
Constitution of India, 1950 — Article 21, 22, 301, 302, 303General Clauses Act, 1897 — Section 13, 21, 3National Security Act, 1980 — Section 12, 13, 3, 8
High Courts20 Apr 2001
Commissioner of Income Tax Vs SMT. GULNAR N. MARFATIA
Rajasthan High Court · (2002) 172 CTR 245
Income Tax Act, 1961 — Section 64, 67
High Courts20 Apr 2001Dismissed
Tej Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2001) CriLJ 4516 : (2001) 4 RLW 154 : (2001) 4 WLN 500
Arms Act, 1959 — Section 25, 3Constitution of India, 1950 — Article 22, 22(4), 22(5), 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts20 Apr 2001Dismissed
Smt. Mangla Dixit Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 271 : (2001) 3 WLC 574 : (2007) 3 WLN 368
Constitution of India, 1950 — Article 215
High Courts20 Apr 2001Dismissed
Amar Singh Charan Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 WLC 709 : (2001) 3 WLN 708
Constitution of India, 1950 — Article 14, 16Rajasthan Police Subordinate Service Rules, 1989 — Rule 11
High Courts20 Apr 2001Dismissed
Chief Engineer and Another Vs Premchand and Another
Rajasthan High Court · (2002) 2 RLW 1104
Constitution of India, 1950 — Article 226, 227