High Courts26 Apr 2001Allowed
State of Rajasthan Vs Daya Ram
Rajasthan High Court · (2007) 2 WLN 712
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161, 165, 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,570 of 2,241
High Courts26 Apr 2001Allowed
United India Insurance Co. Ltd. Vs Neela Devi and Others
Rajasthan High Court · (2003) ACJ 586 : (2001) WLC 574
Motor Vehicles Act, 1988 — Section 95(2)(a)
High Courts26 Apr 2001Allowed
Smt. Pushp Lata Thada Vs State and Others
Rajasthan High Court · (2001) 3 RLW 1555
Constitution of India, 1950 — Article 226
High Courts26 Apr 2001Dismissed
Aravali Kshetriya Gramin Bank and Another Vs Presiding Officer, Central Industrial Tribunal and Others
Rajasthan High Court · (2002) 93 FLR 79 : (2002) 4 LLJ 76 : (2002) 1 WLC 296
Industrial Disputes (Central) Rules, 1957 — Rule 77, 78Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts26 Apr 2001Dismissed
State of Rajasthan Vs Daulat Singh
Rajasthan High Court · (2001) CriLJ 3464
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 427, 441, 447
High Courts26 Apr 2001
Arvind Kumar and Others Vs The State of Rajasthan
Rajasthan High Court · (2001) CriLJ 4834
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 113B, 201, 304B, 498A
High Courts26 Apr 2001
Arihant Engineering Industries and Another Vs Smt. Sarita Srivastava
Rajasthan High Court · (2001) 2 ACC 399 : (2001) 4 WLC 670
Employees Compensation Act, 1923 — Section 4AIndustrial Disputes Act, 1947 — Section 2
High Courts26 Apr 2001Allowed
Kalia Devi and Others Vs Kishan Lal Meena and Another
Rajasthan High Court · (2003) ACJ 897
Motor Vehicles Act, 1988 — Section 95
High Courts26 Apr 2001Dismissed
Surendra Bhatia and Others Vs Smt. Punam Bhatia and Others etc.
Rajasthan High Court · AIR 2001 Raj 338 : (2002) 5 WLC 868
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Evidence Act, 1872 — Section 115Succession Act, 1925 — Section 74
High Courts26 Apr 2001Dismissed
Tejpal Singh Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 251 : (2001) 3 WLC 457 : (2007) 3 WLN 87
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13, 20, 7
High Courts25 Apr 2001Allowed
Sukhram alias Shubhram Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 232 : (2001) 3 WLC 467 : (2001) 4 WLN 260
Criminal Procedure Code, 1973 (CrPC) — Section 161, 193, 319Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 336
High Courts25 Apr 2001Dismissed
Laxman Dan Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 4501 : (2002) 1 RLW 341 : (2002) 5 WLC 73 : (2002) 1 WLN 440
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 342, 376
High Courts25 Apr 2001Allowed
Ashok Kumar Solanki Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 1 RLW 205 : (2001) 4 WLN 638
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts24 Apr 2001Allowed
Madan Vs The State of Rajasthan
Rajasthan High Court · (2001) 04 RAJ CK 0142
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts24 Apr 2001
Smt. Kanta and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 1 DMC 501 : (2001) 4 RLW 592 : (2002) 1 WLC 55 : (2002) 1 WLN 390
Penal Code, 1860 (IPC) — Section 109, 302
High Courts24 Apr 2001Dismissed
Ramavtar Sharma Vs Smt. Santosh
Rajasthan High Court · (2001) CriLJ 2650
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4)Hindu Marriage Act, 1955 — Section 9
High Courts24 Apr 2001
Panna Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 58
Penal Code, 1860 (IPC) — Section 148, 149, 308, 324, 325
High Courts24 Apr 2001Dismissed
Smt. Sharmila Pandya Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 RLW 1630 : (2002) 1 WLN 244
Rajasthan Panchayati Raj Rules, 1996 — Rule 265, 274, 296
High Courts24 Apr 2001
Commissioner of Income Tax Vs Jain Cables P. Ltd.
Rajasthan High Court · (2001) 168 CTR 471 : (2001) 252 ITR 785 : (2002) 120 TAXMAN 63
Income Tax Act, 1961 — Section 40A(2)
High Courts24 Apr 2001Allowed
Hari Ram Vs Central Narcotics Bureau
Rajasthan High Court · (2001) CriLJ 4867
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 42, 50, 55