High Courts23 Nov 2001Allowed
Ratan Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2324 : (2002) 4 RLW 2042 : (2002) 4 WLN 628
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,537 of 2,241
High Courts23 Nov 2001
State of Rajasthan and Others Vs Pappu @ Krishnamurari
Rajasthan High Court · (2002) 4 RLW 1956
Criminal Procedure Code, 1973 (CrPC) — Section 366, 374Penal Code, 1860 (IPC) — Section 302, 307, 452
High Courts23 Nov 2001Dismissed
Laxmi Niwas Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 WLN 710
Penal Code, 1860 (IPC) — Section 323, 325, 341
High Courts22 Nov 2001Dismissed
Shyam Singh Hada and Others Vs State
Rajasthan High Court · (2002) CriLJ 1437 : (2003) 3 RLW 1918 : (2002) 1 WLC 382
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 376(2)
High Courts22 Nov 2001
Commissioner of Income Tax Vs Relaxo Footwear
Rajasthan High Court · (2002) 175 CTR 50
Income Tax Act, 1961 — Section 260A
High Courts22 Nov 2001Allowed
Union of India (UOI) and Others Vs Poosa Ram and Another
Rajasthan High Court · (2002) 3 RLW 1755 : (2002) 3 WLN 372
Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 10(1), 10(2), 9(24)
High Courts21 Nov 2001Dismissed
State of Rajasthan Vs Poonam Ram
Rajasthan High Court · (2002) CriLJ 1596
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 353
High Courts21 Nov 2001Dismissed
The State of Rajasthan Vs Kalu Ram
Rajasthan High Court · (2002) 4 RLW 2520 : (2002) 5 WLC 168 : (2002) 4 WLN 35
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 341, 376
High Courts20 Nov 2001Partly Allowed
Rania Vs Jagdish Chandra
Rajasthan High Court · AIR 2003 Raj 72 : (2002) WLC 283
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Nov 2001Dismissed
State of Rajasthan and Others Vs Balaji Industries
Rajasthan High Court · AIR 2002 Raj 200 : (2002) 4 RLW 2332 : (2002) 4 RLW 2059 : (2002) 4 WLN 586
Municipalities Act, 1950 — Section 170, 170(11), 170(12), 311, 65
High Courts20 Nov 2001
All India ITDC Employees Union Vs Employees State Insurance Corp. Employees State Insurance Corp. Vs All India I.T.D.C. Employees Union and Others
Rajasthan High Court · (2003) 2 WLN 107
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 1(4), 75(1)
High Courts20 Nov 2001Allowed
State of Rajasthan and Another Vs R.A.A.O. Association and Another
Rajasthan High Court · (2002) 3 RLW 1774 : (2002) 4 WLN 357
Rajasthan Civil Services (Accounts Service) Rules, 1954 — Rule 6, 7, 9
High Courts20 Nov 2001
Bhagwan Singh and Others Vs Rajasthan State Road Transport Corp. and Another
Rajasthan High Court · (2003) 1 RLW 360 : (2002) 1 WLC 554
Rajasthan State Road Transport Corporation Employees Service Regulations, 1965 — Regulation 105(V)
High Courts20 Nov 2001Dismissed
State of Rajasthan Vs Vinod
Rajasthan High Court · (2002) CriLJ 1308
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 457
High Courts20 Nov 2001Dismissed
All India I.T.D.C. Employees Union Vs Employees State Insurance Corp. and Others
Rajasthan High Court · (2000) 84 FLR 869 : (2002) 3 LLJ 917 : (2003) 1 RLW 25
Employees State Insurance Act, 1948 — Section 1(4), 74, 75
High Courts20 Nov 2001Allowed
State of Rajasthan and Others Vs R.A.A.O. Association and Another
Rajasthan High Court · (2002) 4 RLW 2300 : (2002) 4 WLN 357
Rajasthan Civil Services (Accounts Service) Rules, 1954 — Rule 7(3)
High Courts19 Nov 2001
Guman Mal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1886
Rajasthan Municipalities (Motion of No-confidence against Chairman and Vice Chairman) Rules, 1974 — Rule 3Rajasthan Municipalities Act, 1959 — Section 63, 9
High Courts19 Nov 2001Allowed
Bhag Chand Vs Ganpat and Others
Rajasthan High Court · (2002) 4 RLW 2175 : (2002) 4 WLC 460 : (2002) 5 WLN 485
Motor Vehicles Act, 1988 — Section 140
High Courts19 Nov 2001
Rajasthan Chamber of Commerce and Industry Vs K.S. Ramji and Others
Rajasthan High Court · (2003) 1 RLW 482
Rajasthan Shops and Commercial Establishments Act, 1958 — Section 28A
High Courts19 Nov 2001Dismissed
Kuna Ram Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RCR(Criminal) 659 : (2002) 3 RLW 1547 : (2002) 4 WLC 469 : (2003) 1 WLN 693
Rajasthan Police Rules, 1965 — Rule 206