High Courts13 Dec 2001
Aditya Cement and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 1 RLW 372 : (2002) 5 WLC 243
Central Excise Rules, 1944 — Rule 57A, 57A(1), 57JCentral Excises and Salt Act, 1944 — Section 35H
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,535 of 2,241
High Courts13 Dec 2001Dismissed
State of Rajasthan Vs Mahaveer Singh
Rajasthan High Court · (2003) 2 RCR(Criminal) 348 : (2003) 1 RLW 468 : (2002) 4 WLC 445 : (2002) 4 WLN 597
Penal Code, 1860 (IPC) — Section 342, 376
High Courts13 Dec 2001
Aditya Cement Vs Union of India (UOI)
Rajasthan High Court · (2002) 141 ELT 623 : (2003) 2 WLN 258
Central Excise Rules, 1944 — Rule 57A(1)Central Excises and Salt Act, 1944 — Section 35H
High Courts13 Dec 2001Allowed
Rajendra Textiles Vs Union of India (UOI) and Another
Rajasthan High Court · (2003) 1 RLW 546
Contract Act, 1872 — Section 151, 152, 161Railways Act, 1890 — Section 77(1), 77(2)
High Courts13 Dec 2001Allowed
Rameshwar Lal Vs The State of Rajasthan
Rajasthan High Court · (2002) 4 WLN 581
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 450
High Courts13 Dec 2001
Phool Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 635
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376
High Courts12 Dec 2001Dismissed
Sita Ram Vs State of Rajasthan
Rajasthan High Court · (2000) WLC 218 : (2002) 5 WLN 465
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 119, 120B, 406, 420, 482
High Courts12 Dec 2001Dismissed
State of Rajasthan Vs Lal Bahadur Yadav
Rajasthan High Court · (2002) 2 WLC 404 : (2002) 4 WLN 601
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 25
High Courts11 Dec 2001Allowed
Smt. Gulabi Vs Judge, MACT, Ajmer and Others
Rajasthan High Court · (2002) 3 RLW 1701 : (2002) WLC 258 : (2002) 2 WLN 165
Motor Vehicles Act, 1939 — Section 92A
High Courts11 Dec 2001Partly Allowed
Ganesh Das Majumdar Vs State and Others
Rajasthan High Court · (2001) 4 WLC 486
Constitution of India, 1950 — Article 21, 226Dentists Act, 1948 — Section 10(5), 21, 32, 32(1), 32(2)General Clauses Act, 1897 — Section 21
High Courts11 Dec 2001Allowed
Badri Narain and Others Vs Mubarak Ali and Others
Rajasthan High Court · (2003) ACJ 679
High Courts11 Dec 2001Allowed
State and Another Vs Umrav Singh and Others
Rajasthan High Court · (2002) 4 RLW 2433 : (2002) 4 WLN 565
High Courts11 Dec 2001Dismissed
Bharat Construction Company Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 279 : (2002) 4 WLN 294
Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 302
High Courts07 Dec 2001Dismissed
Union of India (UOI) and Others Vs Mool Singh and Another
Rajasthan High Court · (2002) 4 WLN 603
High Courts07 Dec 2001Dismissed
Laxmi Udyog Vs Commissioner of Central Excise
Rajasthan High Court · (2002) 142 ELT 27 : (2002) 2 WLC 371 : (2003) 1 WLN 246
Central Excises and Salt Act, 1944 — Section 35G, 35L
High Courts07 Dec 2001
Chandra Prakash Vs Mangal Singh and Others
Rajasthan High Court · (2002) 1 ACC 286 : (2002) ACJ 286 : (2002) WLC 125
High Courts07 Dec 2001
New India Assurance Co. Ltd. Vs Mithlesh Gupta and Others
Rajasthan High Court · (2002) 2 ACC 48 : (2002) 1 ACC 435 : (2002) ACJ 435 : (2002) WLC 137
Motor Vehicles Act, 1988 — Section 170
High Courts07 Dec 2001
Kamla and Others Vs Sukhdev Singh and Others
Rajasthan High Court · (2002) 2 ACC 35 : (2003) ACJ 246
High Courts06 Dec 2001Allowed
Banwari and Others Vs State of Rajasthan
Rajasthan High Court · (2001) 12 RAJ CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Dec 2001Allowed
Suja Devi and Others Vs Hari Singh and Others
Rajasthan High Court · (2003) ACJ 140