High Courts07 Jan 2002Allowed
Ganpat Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 2246 : (2002) WLC 206
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,533 of 2,241
High Courts07 Jan 2002Dismissed
Jagdish Kumar Vs Union of India (UOI) and Others
Rajasthan High Court · (2002) 3 RLW 1913 : (2002) 2 WLC 498 : (2002) 2 WLN 621
Penal Code, 1860 (IPC) — Section 34, 379, 511Probation of Offenders Act, 1958 — Section 12
High Courts07 Jan 2002Allowed
Ghewar Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 377
Evidence Act, 1872 — Section 3
High Courts07 Jan 2002Dismissed
Smt. Bhuri Bai Vs State of Rajasthan and Others
Rajasthan High Court · (2002) WLC 367 : (2002) 3 WLN 94
Rajasthan Panchayati Raj Act, 1994 — Section 38
High Courts07 Jan 2002Dismissed
Ahmed Hussain Vs Kanti Lal and Others
Rajasthan High Court · (2002) WLC 544 : (2002) 2 WLN 732
Criminal Procedure Code, 1973 (CrPC) — Section 151, 94
High Courts07 Jan 2002Dismissed
Surajgarh Kraya Vikraya Sahakari Samiti Vs Labour Court No. 2 and Another
Rajasthan High Court · (2002) 3 RLW 1909 : (2002) 1 WLC 793
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts07 Jan 2002Allowed
Ved Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1463
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 55, 57, 60
High Courts04 Jan 2002
Mohan Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1921 : (2002) 2 WLN 615
Constitution of India, 1950 — Article 14, 15, 21Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 14
High Courts04 Jan 2002Dismissed
Arun Singhal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 721 : (2002) 1 WLC 783
Constitution of India, 1950 — Article 14, 16
High Courts04 Jan 2002
Yaru Khan Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 2 WLN 701
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3
High Courts04 Jan 2002Allowed
Patwari and Another Vs Board of Revenue and Others
Rajasthan High Court · (2002) 3 RLW 1716 : (2002) 1 WLC 780
Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 14(4)Rajasthan Land Revenue Act, 1956 — Section 14(4), 76, 83
High Courts04 Jan 2002Dismissed
Yaru Khan Vs State of Raj. and Another
Rajasthan High Court · (2002) 3 RLW 1853 : (2002) 2 WLC 456
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3
High Courts03 Jan 2002Allowed
Karnel Ram Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 305 : (2002) 3 WLC 169 : (2002) 2 WLN 660
Penal Code, 1860 (IPC) — Section 307, 332, 333
High Courts03 Jan 2002
Commissioner of Income Tax Vs Chhotelal Shankerlal
Rajasthan High Court · (2002) 01 RAJ CK 0012
Income Tax Act, 1961 — Section 143(3), 256(1), 271(1)(c), 274, 274(2)
High Courts02 Jan 2002
Mohan and Another Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 3438 : (2002) 3 RCR(Criminal) 656 : (2002) 3 RLW 1543 : (2002) 2 WLN 643
Penal Code, 1860 (IPC) — Section 149, 366, 376, 379
High Courts20 Dec 2001Dismissed
Ramgopal Vs Mohit Bhadadada
Rajasthan High Court · (2001) 12 RAJ CK 0062
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Dec 2001Dismissed
Orbital International Ltd. and Another Vs Rajasthan State Industrial Development and Investment Corporation Ltd. and Another
Rajasthan High Court · (2002) 3 RLW 1566 : (2002) 5 WLC 619
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Rajasthan State Industrial Development and Investment Corporation Disposal of Land Rules, 1979 — Rule 18
High Courts19 Dec 2001
Ramswaroop Vs Rameshwarlal and Others
Rajasthan High Court · (2003) 4 RCR(Civil) 493 : (2003) 3 RLW 1524 : (2002) 4 WLN 576
Hindu Succession Act, 1956 — Section 6
High Courts19 Dec 2001Dismissed
Satya Narain Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 RLW 345
High Courts19 Dec 2001Dismissed
Ram Pyari and Others Vs Board of Revenue and Others
Rajasthan High Court · (2002) 5 WLC 194 : (2002) 5 WLN 217
Constitution of India, 1950 — Article 226