High Courts08 Jan 2002
Commissioner of Income Tax Vs Heeralal Chaganlal
Rajasthan High Court · (2002) 176 CTR 495 : (2002) 257 ITR 281 : (2002) 123 TAXMAN 804
Income Tax Act, 1961 — Section 40
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,532 of 2,241
High Courts08 Jan 2002
United India Insurance Co. Ltd., Bhilwara Vs Smt. Yashodara Devi and Others
Rajasthan High Court · (2003) 1 WLN 342
Motor Vehicles Act, 1988 — Section 140, 144, 149, 166
High Courts08 Jan 2002Allowed
Balar Fabrics Pvt. Ltd. Vs Union of India (UOI)
Rajasthan High Court · (2003) 85 ECC 142 : (2002) 142 ELT 309 : (2002) 3 RLW 1930 : (2002) 2 WLC 475 : (2002) 1 WLN 718
Central Excises and Salt Act, 1944 — Section 35C(1)Customs Act, 1962 — Section 129B(1)Income Tax Act, 1922 — Section 33(4), 66
High Courts08 Jan 2002Allowed
Mangu Singh Vs Mehra Ram
Rajasthan High Court · AIR 2002 Raj 231 : (2002) 2 WLC 505
Civil Procedure Code, 1908 (CPC) — Section 96Rajasthan Money Lenders Act, 1963 — Section 22, 23
High Courts08 Jan 2002Dismissed
State of Rajasthan Vs Maga Ram
Rajasthan High Court · (2002) CriLJ 3307 : (2003) 2 RCR(Criminal) 37 : (2003) 1 RLW 225 : (2002) 3 WLN 412
Penal Code, 1860 (IPC) — Section 409, 465, 466, 467
High Courts08 Jan 2002Dismissed
Union of India (UOI) Vs Hindustan Zinc Ltd.
Rajasthan High Court · (2002) 142 ELT 289 : (2002) 4 RLW 2356 : (2003) 1 WLN 332
Central Excise Rules, 1944 — Rule 57F, 57J, 8(1)Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts08 Jan 2002Dismissed
Bhagwandas Vs Smt. Dhanwanti
Rajasthan High Court · AIR 2003 Raj 51 : (2002) WLC 292
Guardians and Wards Act, 1890 — Section 10
High Courts08 Jan 2002Dismissed
Commissioner of Income Tax Vs Sriram Oil Extractions
Rajasthan High Court · (2002) 123 TAXMAN 471
Income Tax Act, 1961 — Section 256(2), 43(1)
High Courts07 Jan 2002
Gopal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) CriLJ 1647
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 22, 29, 50, 55
High Courts07 Jan 2002Allowed
Ayub Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1619
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 55, 57, 8
High Courts07 Jan 2002Allowed
Dhima Ram and Others Vs State and Others
Rajasthan High Court · (2002) CriLJ 2348
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 42, 55, 57
High Courts07 Jan 2002Allowed
Bihari Lal Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1716 : (2002) 3 RCR(Criminal) 280 : (2002) 1 WLN 684
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 42(2), 50, 55
High Courts07 Jan 2002Allowed
Moti Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 1 WLN 681
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 8
High Courts07 Jan 2002
Salim Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RCR(Criminal) 40 : (2002) 3 RLW 1769 : (2002) 3 WLC 84 : (2002) 4 WLN 228
Evidence Act, 1872 — Section 9Motor Vehicles Act, 1988 — Section 134, 184, 187Penal Code, 1860 (IPC) — Section 279, 304A
High Courts07 Jan 2002Dismissed
Society (Association) of Rajasthan Institutes of Management of Sciences Jaipur Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 175 : (2002) 3 RLW 1730 : (2002) 5 WLN 161
All India Council for Technical Education Act, 1987 — Section 10, 10(J), 11Professional Colleges Regulations, 1994 — Regulation 11, 7
High Courts07 Jan 2002Allowed
Kasan Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1460 : (2002) 2 RCR(Criminal) 648
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 161, 363, 366, 376
High Courts07 Jan 2002Allowed
Salag Ram Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1707
Criminal Procedure Code, 1973 (CrPC) — Section 299Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts07 Jan 2002Dismissed
Society (Association) of Rajasthan Institutes of Management of Sciences, Jaipur Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 175 : (2002) 5 WLN 161
Adminission in Professional Colleges) Regulations, 1994 — Regulation 3All India Council for Technical Education Act, 1987 — Section 10Constitution of India, 1950 — Article 226
High Courts07 Jan 2002Allowed
Raju Alias Kurshu Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1720
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts07 Jan 2002Allowed
Balvinder Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 2128
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 55, 57, 8