High Courts10 Jan 2002
Suresh Chandra Vs General Manager Raj. State Bridge and Construction Corporation
Rajasthan High Court · (2002) 94 FLR 843 : (2003) 1 RLW 281 : (2002) 3 WLC 67 : (2002) 2 WLN 671
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,531 of 2,241
High Courts10 Jan 2002
Commissioner of Income Tax Vs National Boring Co.
Rajasthan High Court · (2002) 258 ITR 734
Income Tax Act, 1961 — Section 256, 32
High Courts10 Jan 2002
Syed Raiz Ahmad and Syeed Jalal Hussain Vs Syed Shabir Ali and Others
Rajasthan High Court · (2002) 4 RLW 1937
Constitution of India, 1950 — Article 226, 227
High Courts10 Jan 2002Dismissed
Commissioner of Income Tax Vs Mohd. Bux Sokat Ali
Rajasthan High Court · (2004) 265 ITR 326
Income Tax Act, 1961 — Section 186(1), 256, 271(1)
High Courts10 Jan 2002
Commissioner of Income Tax Vs Mohd. Bux Shokat Ali
Rajasthan High Court · (2003) 131 TAXMAN 238
Income Tax Act, 1961 — Section 186, 256, 272
High Courts10 Jan 2002
Shanti Lal Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1719 : (2003) WLC 570
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 342
High Courts10 Jan 2002Dismissed
Mahendra Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2002) CriLJ 1667 : (2002) WLC 647 : (2002) 2 WLN 653
Criminal Procedure Code, 1973 (CrPC) — Section 197, 258, 468Penal Code, 1860 (IPC) — Section 323, 451
High Courts10 Jan 2002Dismissed
Narula and Co. Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 5
Limitation Act, 1963 — Article 112, 3(2)(b)
High Courts09 Jan 2002Allowed
Jawahar Sons Enterprises Pvt. Ltd. Vs State and Others
Rajasthan High Court · (2002) 4 RLW 2362 : (2002) 2 WLC 627
Rajasthan Municipalities Act, 1959 — Section 41ARajasthan Urban Improvement Trust Act, 1959 — Section 29, 72, 72(1), 72(2), 73B
High Courts09 Jan 2002Dismissed
Balaram Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RCR(Criminal) 16 : (2003) 1 RLW 132 : (2002) 2 WLN 603
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 427, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts09 Jan 2002Dismissed
Rajasthan State Road Transport Corporation Vs Smt. Sodhra Devi and Others
Rajasthan High Court · (2002) 2 ACC 588 : AIR 2002 Raj 230 : (2002) 2 CivCC 404 : (2002) 3 RCR(Civil) 767 : (2002) 3 RLW 1817 : (2002) 2 WLC 763
Motor Vehicles Act, 1988 — Section 168
High Courts09 Jan 2002
Ram Kumar and Another Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1923 : (2002) 3 RLW 1702 : (2002) 3 RLW 1702 : (2003) 3 WLC 240
Criminal Procedure Code, 1973 (CrPC) — Section 319, 439
High Courts09 Jan 2002Dismissed
State of Rajasthan Vs Naurang Ram
Rajasthan High Court · (2002) CriLJ 1878
Criminal Procedure Code, 1973 (CrPC) — Section 313Rajasthan Excise Act, 1950 — Section 16, 54
High Courts09 Jan 2002Dismissed
Om Prakash Vs The N.I.A. Co. Ltd. and Others
Rajasthan High Court · (2002) 2 WLN 700
High Courts09 Jan 2002Dismissed
Rajasthan Tourism Development Corporation Ltd. Vs Central Bureau of Investigation and Others
Rajasthan High Court · (2003) WLC 32 : (2002) 1 WLN 732
Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1988 — Section 13Railways Act, 1989 — Section 137, 55
High Courts08 Jan 2002
Commissioner of Income Tax Vs Alwar Processors (P.) Ltd.
Rajasthan High Court · (2002) 123 TAXMAN 479
Income Tax Act, 1961 — Section 256(2), 43(1)
High Courts08 Jan 2002Allowed
Ram Chandra Vs State of Rajasthan
Rajasthan High Court · (2002) 01 RAJ CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 100(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 42(2), 43
High Courts08 Jan 2002Dismissed
Commissioner of Income Tax Vs Rajasthan Wine Agencies
Rajasthan High Court · (2004) 186 CTR 550
Income Tax Act, 1961 — Section 256(2)
High Courts08 Jan 2002Dismissed
The New India Assurance Company Ltd. Vs Khima Ram and Others
Rajasthan High Court · (2003) 1 RLW 493
Motor Vehicles Act, 1988 — Section 173
High Courts08 Jan 2002Allowed
Prem Kishan Vs Bundu and Others
Rajasthan High Court · AIR 2003 Raj 62 : (2002) WLC 310
Civil Procedure Code, 1908 (CPC) — Section 24