High Courts15 Jan 2002Dismissed

K.G. Sharma Vs Pratap Autowheels and Others

Rajasthan High Court · (2003) 2 BC 38 : (2002) CriLJ 3711 : (2002) 4 RCR(Criminal) 814 : (2003) 2 RLW 1170 : (2002) 5 WLC 510 : (2002) 4 WLN 528

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 200, 202Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Jan 2002Partly Allowed

State of Raj. Vs Mana Singh, etc. etc.

Rajasthan High Court · (2002) 2 WLN 719

Criminal Procedure Code, 1973 (CrPC) — Section 432Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 32ARajasthan Prisons (Release on Parole) Rules, 1958 — Rule 1
High Courts15 Jan 2002Allowed

Om Prakash Vs State of Rajasthan

Rajasthan High Court · (2002) 94 FLR 988 : (2002) 2 RLW 712 : (2003) 1 RLW 246 : (2002) 3 WLN 61

Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 302Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 14
High Courts15 Jan 2002Dismissed

Ramu Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2003) 3 LLJ 123 : (2003) 1 RLW 641 : (2002) 2 WLN 558

Constitution of India, 1950 — Article 226Rajasthan Public Works Department (Buildings and Roads) Including Gardens, Irrigation, Water-Works and Ayurvedic Departments, Work-charged Employees Service Rules, 1964 — Rule 3(3), 3(4)
High Courts14 Jan 2002Dismissed

Puran Singh Vs Smt. Shanti Devi

Rajasthan High Court · (2003) 1 CivCC 128 : (2002) 2 DMC 279 : (2003) 1 RCR(Criminal) 23 : (2002) 3 WLN 41

Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 13
High Courts11 Jan 2002

Badri Narain Vs Laxmi Gehlot

Rajasthan High Court · (2002) 3 CivCC 546 : (2002) CriLJ 1976 : (2002) 2 DMC 472 : (2002) 3 RCR(Criminal) 283

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128