High Courts24 Jan 2002Allowed
Subhashchandra Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 RLW 292 : (2002) 3 WLN 34
Evidence Act, 1872 — Section 145, 146Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,528 of 2,241
High Courts24 Jan 2002Allowed
Raju Vs Nand Kishore and Others
Rajasthan High Court · (2003) 1 ACC 9 : (2004) ACJ 379 : (2002) 5 WLC 25
High Courts24 Jan 2002
SHRI PARSWANATH GRANITE INDUSTRIES (P) LTD. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 176 CTR 81 : (2003) 128 TAXMAN 768
Income Tax Act, 1961 — Section 131, 256
High Courts24 Jan 2002Dismissed
Commissioner of Income Tax Vs Suneel Textiles Mills (P) Ltd.
Rajasthan High Court · (2004) 187 CTR 39
Income Tax Act, 1961 — Section 256(2), 80J
High Courts24 Jan 2002Allowed
Tulsi Ram Vs State of Rajasthan
Rajasthan High Court · (2003) WLC 8 : (2002) 3 WLN 55
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts24 Jan 2002Dismissed
Pema Ram and Another Vs Rajendra and Others
Rajasthan High Court · (2002) WLC 526 : (2002) 3 WLN 375
Rajasthan Subordinate Accounts Service Rules, 1963 — Rule 23(iii)
High Courts24 Jan 2002Allowed
Dharmi Chand Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 728
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 174, 228, 482Evidence Act, 1872 — Section 123, 124Penal Code, 1860 (IPC) — Section 209, 227, 304B, 498
High Courts24 Jan 2002Allowed
Sahdeo Ram Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 619
Rajasthan Excise Act, 1950 — Section 69(e)
High Courts24 Jan 2002
Commissioner of Income Tax Vs Suneel Textile Mills (P) Ltd.
Rajasthan High Court · (2003) 131 TAXMAN 822
Income Tax Act, 1961 — Section 256, 43, 80J
High Courts23 Jan 2002Dismissed
National Insurance Company Ltd. Vs Beena Devi and Others
Rajasthan High Court · (2003) 1 RLW 499
Workmens Compensation Act, 1923 — Section 3, 30
High Courts23 Jan 2002Dismissed
Chhotu Singh Vs Smt. Basanti and Others
Rajasthan High Court · (2002) 2 DMC 666 : (2003) 2 RCR(Criminal) 23 : (2003) 1 RLW 114 : (2002) 3 WLC 61 : (2002) 2 WLN 575
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19(1)
High Courts23 Jan 2002Dismissed
Rajendra Chopra Vs University of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 245 : (2002) 3 RLW 1684 : (2002) 2 WLC 495
Constitution of India, 1950 — Article 226Rajasthan University Act, 1946 — Section 29Rajasthan University Ordinances, 2009 — Ordinance 88
High Courts22 Jan 2002
Commissioner of Income Tax Vs Bhawan and Path Nirman (Bohra and Co.)
Rajasthan High Court · (2002) 174 CTR 101
Income Tax Act, 1961 — Section 145, 260A
High Courts22 Jan 2002Dismissed
Commissioner of Income Tax Vs Bhawan and Path Nirman Bohra and Co.
Rajasthan High Court · (2002) 258 ITR 676
Income Tax Act, 1961 — Section 260A
High Courts22 Jan 2002Dismissed
Himmat Singh Rajpurohit Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 4 LLJ 44 : (2002) WLC 651
High Courts18 Jan 2002Allowed
Kewal Ram Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RCR(Criminal) 230 : (2002) 4 RLW 2211 : (2002) 3 WLC 284 : (2002) 2 WLN 723
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Jan 2002Allowed
Jugal Kishore Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 292 : (2002) 3 RLW 1601
Rajasthan Stamp Rules, 2004 — Rule 73, 73(1)
High Courts18 Jan 2002
Baga Ram Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 632
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 323
High Courts18 Jan 2002Dismissed
Rajendra Baboo Srivastava Vs University of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1895 : (2002) 2 WLC 12
Rajasthan University Employees (Non-Teaching) Recruitment Rules, 1974 — Rule 31
High Courts17 Jan 2002Allowed
Bhanwari Devi and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLC 425 : (2002) 1 WLN 700
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 311, 313Penal Code, 1860 (IPC) — Section 304B, 498A