High Courts31 Jan 2002
Commissioner of Income Tax Vs Ram Singh
Rajasthan High Court · (2002) 175 CTR 170
Income Tax Act, 1961 — Section 43B
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,526 of 2,241
High Courts31 Jan 2002
Associated Stone Industries (Kotah) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 123 TAXMAN 643
Income Tax Act, 1961 — Section 256, 37
High Courts30 Jan 2002Dismissed
Commissioner of Income Tax Vs Suneel Textile Mills (P.) Ltd.
Rajasthan High Court · (2002) 123 TAXMAN 472
Income Tax Act, 1961 — Section 256(2)
High Courts30 Jan 2002Allowed
Rajendra Vs State of Rajasthan
Rajasthan High Court · (2002) 2 DMC 701
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts30 Jan 2002Dismissed
New India Assurance Co. Vs The MACT Kishangarhbas and Others
Rajasthan High Court · (2004) ACJ 58 : (2002) 3 RLW 1792 : (2002) 3 WLC 57 : (2002) 4 WLN 714
Motor Vehicles Act, 1988 — Section 149(2)
High Courts30 Jan 2002
Commissioner of Income Tax Vs Sonu Vyas
Rajasthan High Court · (2002) 256 ITR 111
Income Tax Act, 1961 — Section 274, 274(2)
High Courts30 Jan 2002
Commissioner of Income Tax Vs Rajasthan State Electricity Board
Rajasthan High Court · (2002) 175 CTR 167 : (2002) 175 CTR 164 : (2003) 259 ITR 341 : (2002) 123 TAXMAN 702
Income Tax Act, 1961 — Section 254(2), 256(2)
High Courts30 Jan 2002Dismissed
The New India Assurance Company Ltd. Vs Shrafat and Others
Rajasthan High Court · (2003) 1 RLW 606
Motor Vehicles Act, 1988 — Section 149(2)
High Courts30 Jan 2002Dismissed
Paras Mal Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1835 : (2002) 5 WLN 188
High Courts30 Jan 2002
Moolchand and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 377
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 374Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 109, 114, 350, 376, 450
High Courts30 Jan 2002
Commissioner of Income Tax Vs Maruti Cement (P.) Ltd.
Rajasthan High Court · (2002) 123 TAXMAN 803
Income Tax Act, 1961 — Section 256(2)
High Courts30 Jan 2002Dismissed
UIT, Jodhpur Vs Innocent and Others
Rajasthan High Court · (2002) WLC 434 : (2002) 3 WLN 517
Urban Improvement Trust Act — Section 96
High Courts29 Jan 2002Allowed
Dhanna and Another Vs Jaggu
Rajasthan High Court · (2002) 4 WLC 280 : (2002) 4 WLN 653
Limitation Act, 1963 — Section 5
High Courts29 Jan 2002
Commissioner of Income Tax Vs H.M. Lalwani (Decd.) Through LRs
Rajasthan High Court · (2002) 175 CTR 280
Income Tax Act, 1961 — Section 140A, 256
High Courts29 Jan 2002Allowed
Yusuf Vs State of Rajasthan
Rajasthan High Court · (2002) WLC 689 : (2002) 3 WLN 11
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302, 307
High Courts29 Jan 2002Partly Allowed
Harphool and Ram Jeewan Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 660 : (2002) 5 WLN 470
Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts29 Jan 2002Dismissed
National Insurance Company Vs Biramchand and Others
Rajasthan High Court · (2002) 2 RLW 1141 : (2002) 3 WLC 283 : (2003) 2 WLN 588
Motor Vehicles Act, 1988 — Section 173
High Courts29 Jan 2002
Basni Kumar Vs Oriental Insurance Co. and Others
Rajasthan High Court · (2004) ACJ 309 : (2002) 3 RLW 1699 : (2002) 1 WLC 795
Motor Vehicles Act, 1988 — Section 166
High Courts29 Jan 2002Dismissed
Commissioner of Income Tax Vs H.M. Lalwani
Rajasthan High Court · (2002) 258 ITR 276 : (2002) 123 TAXMAN 454
Income Tax Act, 1961 — Section 140A, 256(2)