High Courts29 Jan 2002
Basni Kumar Vs Oriental Insurance Co. Ltd. and Others
Rajasthan High Court · (2004) 2 ACC 507
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,527 of 2,241
High Courts29 Jan 2002
The General Manager, Madhya Pradesh State Road Transport Corporation and Another Vs Ganesh Lal and Others
Rajasthan High Court · (2003) 1 WLN 346
High Courts28 Jan 2002Allowed
Santosh Vaishnav (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 1232
High Courts28 Jan 2002
Smt. Pritam Kuar Vs Smt. Bhanwar Kanwar and Others
Rajasthan High Court · (2002) 2 ACC 127
Employees Compensation Act, 1923 — Section 22, 30Limitation Act, 1963 — Section 5
High Courts28 Jan 2002Dismissed
Bhanwar Dan Detha and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 94 FLR 286 : (2003) 1 RLW 116 : (2002) 1 WLN 725
Rajasthan Jail Service Rules, 1959 — Rule 27(3)
High Courts28 Jan 2002Allowed
Ramswaroop Yadav and Another Vs Prahlad Das Vairagi and Another
Rajasthan High Court · (2002) 1 WLN 724
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Jan 2002
Smt. Pritam Kaur Vs Smt. Bhanwar Kanwar and Others
Rajasthan High Court · (2003) 2 WLN 583
Employees Compensation Act, 1923 — Section 22, 30Limitation Act, 1963 — Section 5
High Courts25 Jan 2002
Commissioner of Income Tax Vs Associated Stone Industries
Rajasthan High Court · (2002) 123 TAXMAN 592
Income Tax Act, 1961 — Section 256(1), 35B(1)(b)(iii)
High Courts25 Jan 2002Allowed
Nisha Salve Vs State and Others
Rajasthan High Court · (2002) WLC 516 : (2002) 3 WLN 449
Constitution of India, 1950 — Article 16
High Courts25 Jan 2002Allowed
Shankar Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1758 : (2002) 3 WLN 695
Penal Code, 1860 (IPC) — Section 376
High Courts25 Jan 2002
Kaviraj Mahipat Singh Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 255 ITR 470
High Courts25 Jan 2002Allowed
R.S.R.T.C. and Others Vs Hardan Singh
Rajasthan High Court · (2003) 1 RLW 134 : (2002) 5 WLC 384 : (2002) 5 WLN 167
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts25 Jan 2002
Commissioner of Income Tax Vs Universal Agencies
Rajasthan High Court · (2002) 123 TAXMAN 649
Income Tax Act, 1961 — Section 143(3), 256(1), 263, 37(3A)(iii)
High Courts25 Jan 2002Dismissed
Commissioner of Income Tax Vs Amritlal Khatri
Rajasthan High Court · (2002) 123 TAXMAN 457
Income Tax Act, 1961 — Section 145, 256(2), 28, 29, 30
High Courts24 Jan 2002Partly Allowed
Harlal @ Harlal Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 240 : (2002) 4 WLN 125
Penal Code, 1860 (IPC) — Section 147, 300, 302, 304, 304(I)
High Courts24 Jan 2002Dismissed
Dalpat Singh Vs The Union of India (UOI) and Others
Rajasthan High Court · (2003) 1 RLW 579
Limitation Act, 1963 — Section 5Rajasthan Land Acquisition Act, 1953 — Section 18
High Courts24 Jan 2002Allowed
United India Ins. Ltd. and Others Vs Krishna Kant Choudhary
Rajasthan High Court · (2003) 1 RLW 120 : (2002) 2 WLC 728 : (2002) 2 WLN 576
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Jan 2002
Sama Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2002) CriLJ 3134 : (2002) 3 RCR(Criminal) 394 : (2002) 2 RLW 1302 : (2002) 3 WLN 452
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 325
High Courts24 Jan 2002Dismissed
Lt. Col. P.L. Bawa Vs Lt. Col. Bhawani Singh
Rajasthan High Court · (2003) 1 RCR(Civil) 53 : (2002) 2 RCR(Rent) 711 : (2002) 3 RLW 1642 : (2002) 2 WLC 670 : (2002) 5 WLN 35
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts24 Jan 2002Dismissed
Commissioner of Income Tax Vs Jewels Emporium
Rajasthan High Court · (2004) 186 CTR 464 : (2002) 257 ITR 736
Income Tax Act, 1961 — Section 143(3), 144, 260A