High Courts04 Feb 2002
Smt. Premlata Jalani Vs Union of India and Others
Rajasthan High Court · (2002) 175 CTR 532
Income Tax Act, 1961 — Section 234, 234C, 260A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,525 of 2,241
High Courts04 Feb 2002
Commissioner of Income Tax Vs Vimal Chand Golecha
Rajasthan High Court · (2004) 269 ITR 52
Income Tax Act, 1961 — Section 64(1)
High Courts04 Feb 2002
Commissioner of Income Tax Vs Shiv Dayal Radhey Shyam
Rajasthan High Court · (2003) 259 ITR 147
Income Tax Act, 1961 — Section 43B
High Courts01 Feb 2002
Tara Chand Vs The State of Rajasthan and Others
Rajasthan High Court · (2002) 02 RAJ CK 0177
Limitation Act, 1963 — Section 5
High Courts01 Feb 2002
Krishna Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 LLJ 429
High Courts01 Feb 2002Dismissed
Income Tax Officer Vs Novelty Garments
Rajasthan High Court · (2002) 256 ITR 688 : (2002) 124 TAXMAN 71
Income Tax Act, 1961 — Section 80HHC
High Courts01 Feb 2002Dismissed
Mahesh Chand Vs The State of Rajasthan
Rajasthan High Court · (2003) 2 WLC 194 : (2003) 1 WLN 203
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 376
High Courts01 Feb 2002
Commissioner of Income Tax Vs Kotputli Rural Electric Co-operative Society Ltd.
Rajasthan High Court · (2002) 175 CTR 282 : (2002) 255 ITR 563
High Courts01 Feb 2002
ITO Vs Novelty Garments
Rajasthan High Court · (2002) 175 CTR 306
Income Tax Act, 1961 — Section 260A, 80HHC
High Courts01 Feb 2002
Commissioner of Income Tax Vs Vishnu Trading and Investment Co.
Rajasthan High Court · (2002) 176 CTR 169
Income Tax Act, 1961 — Section 22, 256, 52, 55A
High Courts01 Feb 2002Dismissed
United India Insurance Co. Ltd. Vs Geeta Devi and Others
Rajasthan High Court · (2003) ACJ 774 : (2001) WLC 217
Motor Vehicles Act, 1988 — Section 149
High Courts01 Feb 2002
Neelam Kumari Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 WLN 424
High Courts01 Feb 2002
Commissioner of Income Tax Vs Madan Lal Parikh
Rajasthan High Court · (2002) 123 TAXMAN 603
Income Tax Act, 1961 — Section 171, 256(1)
High Courts31 Jan 2002
Commissioner of Income Tax Vs Ram Singh Garg
Rajasthan High Court · (2002) 256 ITR 131
Income Tax Act, 1961 — Section 43B
High Courts31 Jan 2002Allowed
Suresh Tiwari Vs General Manager, I.O.C.
Rajasthan High Court · (2002) 3 RLW 1797 : (2002) 2 WLC 423 : (2002) 5 WLN 168
Constitution of India, 1950 — Article 19(1), 226
High Courts31 Jan 2002Dismissed
Shantilal Vs Mahendra Kumar and Others
Rajasthan High Court · (2003) 2 CivCC 706 : (2002) 3 CivCC 118 : (2002) 2 RLW 1318 : (2002) 3 WLN 461
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 41 Rule 27, Order 41 Rule 27(1)
High Courts31 Jan 2002
Commissioner of Income Tax Vs Stones and Mineral Associated Ltd.
Rajasthan High Court · (2002) 257 ITR 479 : (2002) 123 TAXMAN 480
Income Tax Act, 1961 — Section 37
High Courts31 Jan 2002
Dhadda and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 258 ITR 739 : (2002) 123 TAXMAN 474
High Courts31 Jan 2002
Brigadier Narula Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 175 CTR 534 : (2002) 257 ITR 751
Income Tax Act, 1961 — Section 16, 17
High Courts31 Jan 2002Dismissed
Shankera Ram Vs Munnalal and Others
Rajasthan High Court · (2003) 1 RLW 670
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Registration Act, 1908 — Section 7Transfer of Property Act, 1882 — Section 53A