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Rajasthan High Court judgments

44,813 judgments · page 1,536 of 2,241

High Courts06 Dec 2001

Abhay and Others Vs State of Rajasthan

Rajasthan High Court · (2002) 3 RCR(Criminal) 646 : (2002) 3 RLW 1463 : (2002) 2 WLN 27

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 336, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
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High Courts06 Dec 2001Allowed

Devendra Jain Vs State of Rajasthan and Another

Rajasthan High Court · (2002) CriLJ 1655 : (2002) 2 RLW 706 : (2002) 1 WLC 540

Constitution of India, 1950 — Article 19(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 3(4)Rajasthan Control of Goondas Act, 1975 — Section 3, 3(3), 4, 5
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