High Courts19 Nov 2001Allowed
Madho Singh and Another Vs State of Raj. and Others
Rajasthan High Court · (2002) CriLJ 1694 : (2003) 2 WLN 112
Criminal Procedure Code, 1973 (CrPC) — Section 24(8)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,538 of 2,241
High Courts15 Nov 2001Dismissed
Dr. Kamal Gurvani Vs State of Rajasthan
Rajasthan High Court · (2003) 2 RCR(Criminal) 262 : (2003) 3 RLW 1515 : (2002) 4 WLC 463 : (2002) 4 WLN 66
Criminal Procedure Code, 1973 (CrPC) — Section 251, 255(1)Penal Code, 1860 (IPC) — Section 304A
High Courts09 Nov 2001Dismissed
Rakesh Bansal Vs State of Raj. and Another Prahlad Rai Vs State of Raj. and Another
Rajasthan High Court · (2002) 4 RLW 2145 : (2002) 4 WLN 618
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 6(3)
High Courts09 Nov 2001Dismissed
Rakesh Bansal Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 4 WLN 618
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 6(3)
High Courts09 Nov 2001
Virendra Kumar Shah Vs C.P. Chaudhary and Others
Rajasthan High Court · (2003) 3 RLW 2036
Constitution of India, 1950 — Article 14, 16Rajasthan Financial Corporation (Staff) Regulations, 1958 — Regulation 19
High Courts08 Nov 2001Dismissed
Rajshree Synthetics Pvt. Ltd. Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2002) 256 ITR 331
Income Tax Act, 1961 — Section 131, 68
High Courts08 Nov 2001Dismissed
Smt. Nidhi Dalela Vs Deepak Dalela
Rajasthan High Court · AIR 2002 Raj 128 : (2002) 2 DMC 182 : (2002) 1 WLC 737
Hindu Marriage Act, 1955 — Section 13
High Courts08 Nov 2001Dismissed
The State of Rajasthan Vs Gyaneshwar and Others
Rajasthan High Court · (2002) CriLJ 1312
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 Nov 2001Allowed
State of Rajasthan Vs Bhagwana Ram
Rajasthan High Court · (2002) 4 RLW 2420 : (2002) 5 WLC 369 : (2002) 4 WLN 569
Penal Code, 1860 (IPC) — Section 307
High Courts08 Nov 2001Dismissed
State of Rajasthan and Others Vs Jagsir Singh and Another
Rajasthan High Court · (2002) 93 FLR 780 : (2002) 2 LLJ 701 : (2002) WLC 271
Industrial Disputes Act, 1947 — Section 25F
High Courts08 Nov 2001Dismissed
Sunil Kumar Tyagi Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 11 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Nov 2001Dismissed
State of Rajasthan Vs Shanker Lal
Rajasthan High Court · (2003) 1 RLW 320 : (2002) 4 WLN 561
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 42(1)
High Courts07 Nov 2001Dismissed
Kedar Nath through L.Rs. Vs Union of India (UOI) and Others
Rajasthan High Court · (2002) 4 RLW 2359 : (2002) 1 WLC 571
Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 14, 9
High Courts07 Nov 2001Dismissed
Smt. Ansi Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1905
Rajasthan Panchayati Raj Act, 1994 — Section 19(1)
High Courts07 Nov 2001Allowed
Gokul Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1736 : (2002) 3 WLC 97
Rajasthan Police Subordinate Service Rules, 1989 — Rule 2, 26, 28, 36
High Courts06 Nov 2001Dismissed
Santosh Kanwar and Others Vs Surgyan Kanwar and Others
Rajasthan High Court · AIR 2002 Raj 152 : (2003) 3 RLW 1588 : (2002) 4 WLN 47
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, 115, 3Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 80
High Courts06 Nov 2001Dismissed
Nemichand Kajala Vs Hindustan Petroleum Ltd.
Rajasthan High Court · (2002) 4 RLW 2323 : (2003) 3 RLW 1994
Constitution of India, 1950 — Article 226
High Courts06 Nov 2001
Rakesh Sharma Vs Surbhi Sharma
Rajasthan High Court · AIR 2002 Raj 138 : (2003) 2 RCR(Civil) 366 : (2002) 1 WLC 717
Hindu Marriage Act, 1955 — Section 10, 13, 13(1)
High Courts05 Nov 2001Dismissed
Kundanlal Pyarelal and Co. Vs Income Tax Officer
Rajasthan High Court · (2004) 265 ITR 654
Income Tax Act, 1961 — Section 148, 187, 256(2)Partnership Act, 1932 — Section 42
High Courts05 Nov 2001Dismissed
Hemant Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 RLW 528
Criminal Procedure Code, 1973 (CrPC) — Section 319(3), 482Prevention of Food Adulteration Act, 1954 — Section 20, 20A