High Courts12 Aug 2005
In Re: Modern Syntex (India) Ltd.
Rajasthan High Court · (2005) 64 SCL 520
Companies Act, 1956 — Section 235, 236, 237, 238, 239
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,384 of 2,241
High Courts12 Aug 2005
Official Liquidator of Unikol Bottlers Ltd. (In Liquidation) Vs Arizona Printers and Packers Ltd.
Rajasthan High Court · (2006) 67 SCL 348
Companies Act, 1956 — Section 457(1), 530
High Courts12 Aug 2005
Official Liquidator of Amfort Agro Finance Ltd. Vs Madan Lal Kumawat
Rajasthan High Court · (2006) 67 SCL 346
Companies Act, 1956 — Section 446, 447
High Courts11 Aug 2005Dismissed
Devendra and Another Vs Sobhag Bai and Others
Rajasthan High Court · (2005) 4 ACC 119 : (2007) ACJ 877
Motor Vehicles Act, 1988 — Section 140, 166, 167, 168
High Courts11 Aug 2005
Tunda Ram and Another Vs Ghanshyam and Others
Rajasthan High Court · (2005) 4 ACC 123 : (2005) WLC 736
High Courts11 Aug 2005Allowed
Rameshwar Prasad Nagar Vs Judge Central Govt. Industrial Tribunal and Another
Rajasthan High Court · (2006) 1 RLW 217 : (2006) 1 WLC 394
High Courts10 Aug 2005Dismissed
Narendra Pratap Vs Gopi Lal and Others
Rajasthan High Court · AIR 2006 Raj 48 : (2005) 4 RLW 2734 : (2005) 4 WLC 468
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8Limitation Act, 1963 — Section 14
High Courts09 Aug 2005Dismissed
Nawal Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (2005) CriLJ 4726
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 313, 323, 341
High Courts09 Aug 2005Allowed
Ram Gopal Choudhary Vs Santosh @ Shanti
Rajasthan High Court · (2006) 2 DMC 427 : (2005) WLC 751
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
High Courts08 Aug 2005Dismissed
Commissioner of Income Tax Vs Dr. Shri L.M. Singhvi
Rajasthan High Court · (2005) 08 RAJ CK 0090
High Courts08 Aug 2005Dismissed
Commissioner of Income Tax, Jodhpur Vs Dr. L.M. Singhvi
Rajasthan High Court · (2006) 1 RLW 818 : (2006) 157 TAXMAN 312
Income Tax Act, 1961 — Section 143(3), 2, 260A, 263, 288
High Courts08 Aug 2005Dismissed
Ramcharan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2006 Raj 101 : (2006) 2 RCR(Civil) 370 : (2006) 1 RLW 780 : (2006) 1 WLC 748
High Courts08 Aug 2005Dismissed
Commissioner of Income Tax Vs Om Prakash Bhati
Rajasthan High Court · (2005) 197 CTR 651 : (2006) 284 ITR 303
High Courts08 Aug 2005Dismissed
State of Raj. and Another Vs Smt. Silochana Devi and Another
Rajasthan High Court · (2005) 4 ACC 828 : AIR 2006 Raj 5 : (2005) 4 RLW 2659 : (2005) 4 WLC 425
Criminal Procedure Code, 1973 (CrPC) — Section 174Legal Services Authorities Act, 1987 — Section 19, 20, 21, 22B, 22C
High Courts08 Aug 2005
Kailashi Devi and Others Vs Srinarain and Others
Rajasthan High Court · (2005) 4 ACC 265
Motor Vehicles Act, 1988 — Section 2
High Courts08 Aug 2005Allowed
Mohan Singh Vs Union of India (UOI) and Another
Rajasthan High Court · (2006) 1 RLW 124 : (2005) 4 WLC 538
High Courts08 Aug 2005Dismissed
Commissioner of Income Tax Vs Ganpat Ram Bishnoi
Rajasthan High Court · (2005) 198 CTR 546 : (2008) 296 ITR 292
Income Tax Act, 1961 — Section 143(3), 260A, 263, 263(1)
High Courts08 Aug 2005Dismissed
Commissioner of Income Tax Vs Anand Bhati
Rajasthan High Court · (2005) 197 CTR 653
High Courts05 Aug 2005Dismissed
Master Arpit Dadhich Vs Managing Committee, St. Edmund's School and Others
Rajasthan High Court · (2006) 1 RLW 193 : (2006) 2 WLC 58