High Courts02 Aug 2005Dismissed
Commissioner of Income Tax Vs Lake Palace Hotels and Motels P. Ltd.
Rajasthan High Court · (2006) 206 CTR 620 : (2006) 286 ITR 589
Income Tax Act, 1961 — Section 256(1), 256(2), 263, 32, 32(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,386 of 2,241
High Courts02 Aug 2005Allowed
Subhash Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 176 : (2005) WLC 708
Constitution of India, 1950 — Article 311, 311(2)Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts02 Aug 2005Dismissed
Chhotu Harijan Vs State
Rajasthan High Court · (2005) CriLJ 3926
Criminal Procedure Code, 1898 (CrPC) — Section 313Criminal Procedure Code, 1973 (CrPC) — Section 383, 428Penal Code, 1860 (IPC) — Section 363, 365, 366, 376
High Courts02 Aug 2005Allowed
Barkha Synthetics Ltd. Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2005) 197 CTR 432 : (2006) 283 ITR 377
Income Tax Act, 1961 — Section 68
High Courts01 Aug 2005Dismissed
Commissioner of Income Tax Vs Rajasthan Rajya Vidyut Prasaran Nigam Ltd.
Rajasthan High Court · (2006) 287 ITR 354
Income Tax Act, 1961 — Section 201
High Courts01 Aug 2005Dismissed
Commissioner of Income Tax Vs Rajasthan State Electricity Board
Rajasthan High Court · (2006) 204 CTR 415
Sales of Goods Act, 1930 — Section 33, 43(1)
High Courts01 Aug 2005Dismissed
Managing Committee S.S. Jain Subodh Siksha Samiti and Another Vs Rajendra Kumar Rao and Others
Rajasthan High Court · (2005) 4 RLW 2994 : (2005) 4 WLC 262
Constitution of India, 1950 — Article 227Rajasthan Non-Government Educational Institutions Act, 1989 — Section 18, 2, 21
High Courts01 Aug 2005Allowed
Shabba Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 1 RCR(Criminal) 186 : (2005) 4 RLW 2716 : (2005) 4 WLC 523
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 15(B), 36A, 36A(1), 8
High Courts01 Aug 2005
Noorjahan Begum (Smt.) and Others Vs Ranjeet Singh and Others
Rajasthan High Court · (2006) 2 ACC 573 : (2007) ACJ 980 : (2006) 2 RCR(Civil) 364 : (2006) 1 RLW 784 : (2006) 2 WLC 62
High Courts30 Jul 2005Dismissed
Sultan Singh Vs Rajasthan Housing Board
Rajasthan High Court · (2006) 2 RLW 1445 : (2006) 2 WLC 629
High Courts30 Jul 2005Dismissed
Hindustan Copper Limited Vs Bhagwati Gases Limited
Rajasthan High Court · (2005) 3 ARBLR 622 : (2005) 3 RLW 2199
Arbitration and Conciliation Act, 1996 — Section 2(1), 34Rajasthan Civil Courts Ordinance, 1950 — Section 10, 10(1), 11, 16(1), 18
High Courts29 Jul 2005Allowed
Highway Tyre Retread Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 521 : (2006) 1 WLC 764
Transfer of Property Act, 1882 — Section 106
High Courts29 Jul 2005Allowed
Devi Lal Dangi Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 107 FLR 396
High Courts29 Jul 2005Dismissed
Mahesh Kumar Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · AIR 2006 Raj 56 : (2006) 1 ARBLR 615 : (2005) 4 RLW 2667 : (2005) 4 WLC 329
Arbitration and Conciliation Act, 1996 — Section 5, 8, 8(1)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Jul 2005
Shiv Construction Company Vs State of Raj. and Others
Rajasthan High Court · (2005) 4 RLW 2656 : (2005) 4 WLC 234
Arbitration Act, 1940 — Section 20, 8General Clauses Act, 1897 — Section 8(1)Limitation Act, 1908 — Article 158, 178, 181
High Courts29 Jul 2005
Lalit Mohan Sharma Vs RPSC and Others
Rajasthan High Court · (2005) 4 RLW 2725 : (2005) 4 WLC 354
High Courts29 Jul 2005Dismissed
Ravi Shanker Srivastava Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 1 RLW 116 : (2005) 4 WLC 635
Civil Services (Classification, Control and Appeal) Rules — Rule 10(1)
High Courts29 Jul 2005
Shanti Lal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2006 Raj 60
Limitation Act, 1963 — Section 5Rajasthan Minor Mineral Concession Rules, 1986 — Rule 18(21), 43, 45, 71
High Courts29 Jul 2005Dismissed
Deva Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 ACC 617 : AIR 2006 Raj 180 : (2006) 1 WLC 406
Motor Vehicles Act, 1939 — Section 46, 47, 48, 48(1), 57Motor Vehicles Act, 1988 — Section 188, 217, 47, 57, 68(3)
High Courts29 Jul 2005
Shiv Construction Company Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 3 ARBLR 620 : (2005) 4 RLW 2670 : (2005) 4 WLC 367