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Rajasthan High Court judgments

44,813 judgments · page 1,385 of 2,241

High Courts05 Aug 2005Dismissed

Vishal Maheshwari and Others Vs State of Haryana and Others

Rajasthan High Court · (2006) 1 DMC 78 : (2006) 2 RCR(Criminal) 589 : (2006) 1 RLW 189 : (2005) 4 WLC 480

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 11, 12, 14, 15, 156Penal Code, 1860 (IPC) — Section 406, 498A, 506
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High Courts03 Aug 2005Dismissed

Santra Devi (Smt.) Vs State of Rajasthan

Rajasthan High Court · (2006) 1 DMC 282 : (2005) 4 RLW 2906 : (2005) 4 WLC 389

Criminal Procedure Code, 1973 (CrPC) — Section 158, 313Evidence Act, 1872 — Section 32, 6Penal Code, 1860 (IPC) — Section 302
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High Courts03 Aug 2005

Tahir Khan @ Shakeel Vs State of Rajasthan

Rajasthan High Court · (2005) 4 RLW 2773 : (2005) 4 WLC 637

Constitution of India, 1950 — Article 141, 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 167(5), 167(6), 309(1)Penal Code, 1860 (IPC) — Section 120B, 302, 304, 304B, 323
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High Courts03 Aug 2005

Prem Singh Vs State of Rajasthan

Rajasthan High Court · (2005) 4 RLW 2597

Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 161, 162, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 148, 326, 364A, 395
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